High Courts18 Dec 2013Allowed
Employers in relation to the Management of M/s. ACC Ltd. Vs Upendra Kumar and Others
Jharkhand High Court · (2014) 1 JLJR 220
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 715 of 1,479
High Courts18 Dec 2013Dismissed
Ajit Kumar Kesri, Pradip Modi, Umesh Prasad and Rajesh Kumar Aggrawal Vs The State of Jharkhand, Ajay Barnwal, Vijay Barnwal and Ramji Agarwal
Jharkhand High Court · (2014) 1 JLJR 199
High Courts18 Dec 2013
Court on its Own Motion Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 221
High Courts17 Dec 2013
Kohinoor Steel Private Limited Vs The Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 518
High Courts17 Dec 2013Dismissed
Bharat Petroleum Corporation Ltd. Vs M/s. Petroleum Corporation and Others
Jharkhand High Court · (2014) 1 AJR 773 : (2014) 1 JLJR 407
High Courts17 Dec 2013Allowed
World Class Services Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 219
High Courts16 Dec 2013Dismissed
Diwan Indra Nil Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 807 : (2014) 4 EFLT 394 : (2014) 1 JLJR 232
High Courts14 Dec 2013Dismissed
Sm. Madhu Loyalka @ Madhu A. Loyalka and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 12 JH CK 0040
High Courts13 Dec 2013
Ashok Kumar Sinha Vs Union of India and Others
Jharkhand High Court · (2014) 140 FLR 107 : (2014) LLR 269
High Courts13 Dec 2013Dismissed
Bihar State Financial Corporation Vs The State of Jharkhand and Another
Jharkhand High Court · AIR 2014 Jhar 21 : (2014) 1 JLJR 318 : (2014) 69 VST 532
High Courts13 Dec 2013
Ashutosh Shahi Vs Jharkhand Public Service Commission and Another
Jharkhand High Court · (2014) 1 AJR 845
High Courts13 Dec 2013
Prem Chandra Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 231
High Courts13 Dec 2013
Sachida Nand Lal Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 320
High Courts12 Dec 2013Dismissed
Moinuddin Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 689 : (2014) 1 JLJR 366
High Courts12 Dec 2013
Jharkhand Rajya Jansewak Sangh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 470
High Courts12 Dec 2013
Kalipada Paul Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 516 : (2014) 1 JLJR 372 : (2014) LabIC 1145
High Courts12 Dec 2013Dismissed
Central Coal Fields Limited and Others Vs Antu @ Vijay Prasad Singh
Jharkhand High Court · (2014) 1 AJR 524 : (2014) 1 JLJR 575
High Courts12 Dec 2013Allowed
Arvind Kumar Singh Vs The Life Insurance Corporation of India, Mumbai and Others
Jharkhand High Court · (2014) 1 AJR 596
High Courts12 Dec 2013Allowed
Rameshwar Dubey Vs State of Bihar and Others
Jharkhand High Court · (2014) 2 JLJR 118
High Courts11 Dec 2013
Pintu Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 498