High Courts03 Jan 2014
Dr. Jagannath Mishra Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 572
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 714 of 1,479
High Courts03 Jan 2014Dismissed
Bijay Kumar Dubey and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 567
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 202Penal Code, 1860 (IPC) - Section 201 302 34
High Courts03 Jan 2014
Narendra Kumar Jha Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 564
Penal Code, 1860 (IPC) - Section 120B 420 467 468 471Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2)
High Courts03 Jan 2014
Manoj Kumar Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 562
High Courts03 Jan 2014Dismissed
Mantu Kumar Singh Vs The State of Jharkhand, Director General of Police, Jharkhand, Deputy Inspector General of Police, Hazaribagh and Superintendent of Police, Giridih-cum-Chairman Police Selection Board No. 05
Jharkhand High Court · (2014) 1 JLJR 632
High Courts03 Jan 2014
Ajmira Khatoon and Nasida Khatun Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 188 : (2014) 2 JLJR 103
High Courts03 Jan 2014Dismissed
Narottam Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 3 AJR 59 : (2014) 1 JLJR 335
High Courts02 Jan 2014Allowed
Dilip Kumar Singh Constable No. 41 Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 140 FLR 1056 : (2014) 1 JLJR 359
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Jan 2014
Shiv Shankar Prasad Sinha and Dhirendra Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 702 : (2014) 1 JLJR 515
High Courts02 Jan 2014Dismissed
M/s. Bharat Coking Coal Limited Vs Socio-Techno Environmental Institute
Jharkhand High Court · (2014) 2 AJR 202 : (2014) 2 ARBLR 586 : (2014) 1 JLJR 413
Arbitration and Conciliation Act, 1996 - Section 11(6) 11(6)(c) 11(8) 16 34Constitution of India, 1950 - Article 136 226
High Courts02 Jan 2014Dismissed
Basistha Narayan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 705 : (2014) 141 FLR 40 : (2014) 1 JLJR 438
High Courts02 Jan 2014Dismissed
Sada Shiv Jha Vs The State of Jharkhand, The Director General of Police, Jharkhand, The Deputy Inspector General of Police, Ranchi and The Superintendent of Police, Sahebganj
Jharkhand High Court · (2014) 3 AJR 1 : (2014) 141 FLR 44 : (2014) 1 JLJR 451
High Courts20 Dec 2013
Bhola Nath Rajak, Ramchander Sahu and Anil Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 217
High Courts20 Dec 2013
Tej Narayan Singh and Nand Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 12 JH CK 0039
High Courts20 Dec 2013Dismissed
Suman Kumar Srivastava Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 242 : (2014) 2 JLJR 365
High Courts19 Dec 2013
Commissioner of Income Tax Vs Krishna Chandra Gandhi Jan Shiksha Nyas
Jharkhand High Court · (2014) 267 CTR 85 : (2014) 222 TAXMAN 108
High Courts19 Dec 2013Allowed
Biva Jha Vs The State of Jharkhand
Jharkhand High Court · (2013) 12 JH CK 0048
High Courts19 Dec 2013Dismissed
Arvind Ballabh Chaubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 802 : (2014) 1 JLJR 223
High Courts19 Dec 2013Disposed Off
Shamsad Khan Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 629 : (2014) 1 JLJR 362
High Courts19 Dec 2013Dismissed
Jag Narayan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 255