High Courts06 Jan 2014Dismissed
Satendra Narayan Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 566
Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 34 406 504 506
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 713 of 1,479
High Courts06 Jan 2014
Alice Usha Rani Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 565
Penal Code, 1860 (IPC) - Section 109 120B 201 420 423Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2)
High Courts06 Jan 2014Disposed Off
Subodh Bilung Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 840 : (2014) 1 JLJR 546
High Courts06 Jan 2014Dismissed
Raj Ballabh Singh Vs The State of Jharkhand, Principal Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Deputy Secretary, Personnel, Administrative Reforms and Rajbhasa Department and Accountant General, Ranchi
Jharkhand High Court · (2014) 1 AJR 766 : (2014) 142 FLR 310 : (2014) 1 JLJR 554
Constitution of India, 1950 - Article 226
High Courts06 Jan 2014
Ram Babu @ Ram Babu Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 7 AJR 189 : (2014) 1 JLJR 411
Constitution of India, 1950 - Article 311(2)
High Courts06 Jan 2014
Shashi Kumar @ Shashi Kumar Beldar Vs Bharat Coking Coal Limited and The Project Officer, A.K.W.M. Colliery, Dhanbad
Jharkhand High Court · (2014) 2 AJR 179 : (2014) 1 JLJR 587
High Courts06 Jan 2014
Vishal Kumar Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 688 : (2014) 4 FLT 332 : (2014) 1 JLJR 593
Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 37
High Courts06 Jan 2014
National Insurance Company Ltd. Vs Smt. Bandana Saw and Others
Jharkhand High Court · (2014) 3 ACC 221 : (2014) 1 AJR 782 : (2014) 1 JLJR 416
High Courts06 Jan 2014
Rajneesh Mishra Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 820 : (2014) 4 FLT 478
High Courts06 Jan 2014Dismissed
Mak Sudan Singh alias Masudan Singh Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 822
Constitution of India, 1950 — Article 14, 16, 300A
High Courts06 Jan 2014
Mukta Cherowa Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 236
Constitution of India, 1950 - Article 300-A
High Courts06 Jan 2014
Shambhu Sharan Shrivastava and Others Vs Union of India and Others
Jharkhand High Court · (2014) 2 AJR 355 : (2014) 2 JLJR 353
Jharkhand State Universities Act, 2000 — Section 2(v)
High Courts06 Jan 2014Dismissed
Arun Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 329
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227Drugs and Cosmetics Act, 1940 — Section 22, 23, 25, 26A, 28BEnvironment (Protection) Act, 1986 — Section 19
High Courts06 Jan 2014Dismissed
Anup Kumar Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 333
High Courts06 Jan 2014
Meena Devi Vs Sakuntala Devi
Jharkhand High Court · (2015) 4 ACC 230 : (2015) ACJ 2088 : (2014) 2 AJR 654 : (2014) 1 JLJR 337
Motor Vehicles Act, 1988 — Section 140
High Courts06 Jan 2014Partly Allowed
Mani Ray Vs The Steel Authority of India Ltd.
Jharkhand High Court · (2014) 2 JLJR 107
Penal Code, 1860 (IPC) — Section 120B, 380
High Courts06 Jan 2014
Manish Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 404
Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467
High Courts06 Jan 2014Partly Allowed
National Insurance Company Ltd. Vs Imrana Khatoon
Jharkhand High Court · (2014) 1 JLJR 409
High Courts06 Jan 2014
Court on its Own Motion Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 355
Constitution of India, 1950 — Article 14, 15, 21Penal Code, 1860 (IPC) — Section 294, 295, 509
High Courts05 Jan 2014Dismissed
Mantu Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 140 FLR 1053