COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 711 of 1,479

High Courts15 Jan 2014

Bigan Mian @ Siraj Mian Vs State of Jharkhand

Jharkhand High Court · (2014) 4 AJR 292 : (2014) 2 JLJR 95

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 161, 173, 173(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts15 Jan 2014

Barun Pandit Vs State of Jharkhand

Jharkhand High Court · (2014) 3 AJR 309 : (2014) 2 JLJR 31

Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 173, 389Penal Code, 1860 (IPC) — Section 302

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High Courts13 Jan 2014

Ramesh Yadav Vs State of Jharkhand and Another

Jharkhand High Court · (2014) 1 JLJR 711

Penal Code, 1860 (IPC) — Section 406, 409, 420

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High Courts10 Jan 2014Disposed Off

Gopi Nandan Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 1 AJR 763 : (2014) 1 JLJR 420

Constitution of India, 1950 — Article 311(2)

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High Courts10 Jan 2014

Gopi Nath Ghosh Vs The State of Jharkhand and Another

Jharkhand High Court · (2014) 2 AJR 665 : (2014) 1 JLJR 345

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High Courts10 Jan 2014Allowed

Pinki Devi Vs Union of India

Jharkhand High Court · AIR 2014 JH 88 : (2014) 2 AJR 863 : (2014) 1 JLJR 340

Railways Act, 1989 — Section 123(c), 124A

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High Courts10 Jan 2014Allowed

Usha Martin Limited (Usha Ismal Division) Vs Dashrath Upadhyay

Jharkhand High Court · (2014) 1 AJR 676 : (2014) 141 FLR 850 : (2014) 2 JLJR 267 : (2014) 1 LLJ 506 : (2014) LLR 362

Constitution of India, 1950 - Article 226Contract Labour (Regulation and Abolition) Act, 1970 - Section 10 10(1) 10(1)(c) 10(2) 12

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High Courts10 Jan 2014Allowed

Ramesh Kumar Singh Vs The State of Jharkhand

Jharkhand High Court · (2014) 1 JLJR 344

Criminal Procedure Code, 1973 (CrPC) — Section 197Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 33

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High Courts10 Jan 2014

Govind Jha Vs The State of Jharkhand

Jharkhand High Court · (2015) 1 DMC 197 : (2014) 3 JLJR 293

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302

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High Courts10 Jan 2014

Yamuna Singh Vs The State of Jharkhand

Jharkhand High Court · (2014) 1 JLJR 351

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42

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High Courts10 Jan 2014Allowed

Shyamal Chakravarty and Others Vs Union of India

Jharkhand High Court · (2014) 2 AJR 94 : (2014) 1 JLJR 534

Penal Code, 1860 (IPC) - Section 120(B) 120B 420 468 471Prevention of Corruption Act, 1988 - Section 13(1)(c)(d) 13(1)(d) 13(2)

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High Courts09 Jan 2014Allowed

Arun Kumar Srivastava Vs The Bank of India

Jharkhand High Court · (2014) 3 AJR 254 : (2014) 2 JLJR 110

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High Courts09 Jan 2014

Mahabir Prasad Rungta Vs Office of the Commissioner of Income Tax (Appeals), Ranchi and Another

Jharkhand High Court · (2014) 7 AJR 139 : (2014) 266 CTR 175 : (2014) 2 JLJR 288

Evidence Act, 1872 - Section 34Income Tax Act, 1961 - Section 132 132(4A) 158B 158B(b) 158BC

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High Courts09 Jan 2014

M/S. Bharat Petroleum Corporation Limited Vs State of Bihar (Now Jharkhand) and Others

Jharkhand High Court · (2014) 2 AJR 810

Standards of Weights and Measures (Enforcement) Act, 1985 - Section 22 24(1) 24(3) 41Standards of Weights and Measures Act, 1976 - Section 2(zc)

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High Courts09 Jan 2014Allowed

Sumit Kumar Mahato Vs Bharat Coking Coal Limited

Jharkhand High Court · (2014) 2 AJR 851

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High Courts09 Jan 2014Allowed

Dablu Bedia Vs The Central Coalfields Ltd. and Others

Jharkhand High Court · (2014) 2 AJR 858 : (2014) 1 JLJR 426

Constitution of India, 1950 — Article 14, 16

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High Courts09 Jan 2014Allowed

Hari Pada Bandopadhyay Vs The State of Bihar

Jharkhand High Court · (2014) 3 AJR 505 : (2014) 2 JLJR 399

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High Courts08 Jan 2014Partly Allowed

Raju Gulathi Vs The State of Jharkhand

Jharkhand High Court · (2014) 3 AJR 418 : (2014) 1 JLJR 550

Penal Code, 1860 (IPC) - Section 302 307 324 326 34

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High Courts08 Jan 2014

The Commissioner of Central Excise, Jamshedpur Vs M/s. Union Enterprises, Jamshedpur

Jharkhand High Court · (2014) 3 AJR 34 : (2014) 1 JLJR 481

Central Excises and Salt Act, 1944 - Section 11A 11A(2) 11AC 35H 3AIncome Tax Act, 1961 - Section 271(1)(c)

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High Courts08 Jan 2014Allowed

State of Bihar (Now Jharkhand) and Others Vs Ajay Kumar Nand @ Jai Prakash Mandal

Jharkhand High Court · (2014) 3 AJR 38 : (2014) 1 JLJR 432 : (2014) 1 LLJ 305

Penal Code, 1860 (IPC) - Section 198 200 416 420 463

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