COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 709 of 1,479

High Courts23 Jan 2014

Balram Transport Corporation Vs Oriental Insurance Company Ltd., Steel Authority of India Ltd. and M/s. P.N.A. and Associates, Investigator and Marin Claim Recovery Agent

Jharkhand High Court · (2014) 2 JLJR 381

Carriers Act, 1865 — Section 10, 9

High Courts23 Jan 2014

Captain Rabindra Nath Singh Vs Union of India and Others

Jharkhand High Court · (2014) 3 AJR 24 : (2014) 1 JLJR 624

Arbitration and Conciliation Act, 1996 — Section 34

High Courts23 Jan 2014

Kumar Gubardhan Prasad Singh Vs The State of Bihar

Jharkhand High Court · (2014) 01 JH CK 0042

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(3), 11(1), 9

High Courts23 Jan 2014Disposed Off

Shankar Prasad Vs Union of India and Others

Jharkhand High Court · (2014) 01 JH CK 0040

Constitution of India, 1950 - Article 226

High Courts23 Jan 2014Allowed

Ghanshyam Pathak Vs Santhal Parganas Gramin Bank and Others

Jharkhand High Court · (2014) 12 AJR 789 : (2014) 2 JLJR 37

Regional Rural Banks Act, 1976 - Section 17 29

High Courts23 Jan 2014Dismissed

Kishore Ekka Vs State of Jharkhand and Another

Jharkhand High Court · (2014) 2 JLJR 482

Penal Code, 1860 (IPC) — Section 34, 406, 420, 467, 468

High Courts23 Jan 2014

Binod Singh Vs Raghunath Tiwari and Others

Jharkhand High Court · (2014) 1 JLJR 595

High Courts22 Jan 2014

Bhuneshwar Saw Vs Union of India

Jharkhand High Court · (2014) 3 ACC 646 : (2015) ACJ 136 : (2015) 2 AnWR 50

Railways Act, 1989 — Section 123, 123(b), 123(b)(i), 123(c), 123(c)(2)

High Courts22 Jan 2014Dismissed

Parikha Ram Vs Union of India and Others

Jharkhand High Court · (2014) 2 JLJR 64

High Courts22 Jan 2014Dismissed

D.K. Pal, A.N. Lal and Mrs. Nilima Singh Vs Union of India and Others

Jharkhand High Court · (2014) 01 JH CK 0032

Constitution of India, 1950 - Article 309

High Courts22 Jan 2014Allowed

Poulus Lakra Vs The State of Jharkhand

Jharkhand High Court · (2014) 3 AJR 6 : (2014) 2 JLJR 652

Criminal Procedure Code, 1973 (CrPC) — Section 145, 154, 161, 161(1), 161(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 158, 201, 302, 376, 376A

High Courts20 Jan 2014

Oriental Insurance Company Ltd. Vs Salim Mian, Sakina Bibi and Gayana Nand Jha

Jharkhand High Court · (2014) 3 ACC 178

Motor Vehicles Act, 1988 — Section 140

High Courts20 Jan 2014

Chandan Raj Chaudhary Vs The State of Jharkhand

Jharkhand High Court · (2014) 3 JLJR 527

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A

High Courts20 Jan 2014

ICICI Lombard General Insurance Company Vs Umravati Devi

Jharkhand High Court · (2014) 4 ACC 101

High Courts18 Jan 2014Dismissed

Laxmin Swansi Vs Sanicharia Swansi

Jharkhand High Court · (2015) 1 AJR 11

Bihar Land Reforms Act, 1950 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146Specific Relief Act, 1963 — Section 34

High Courts18 Jan 2014Dismissed

Ajay Dubey, Ram Lakhan Dubey and Kedar Nath Pandey Vs Palamau Kshetriya Gramin Bank

Jharkhand High Court · (2014) 01 JH CK 0123

High Courts18 Jan 2014

Shambhu Mahto Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 2 AJR 648 : (2014) 3 JLJR 237

High Courts18 Jan 2014

Chandra Bhushan Kumar and Ashok Kumar Nag Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 3 AJR 76 : (2014) 1 JLJR 543

High Courts18 Jan 2014

Cyril Toppo Vs Union of India

Jharkhand High Court · (2014) 3 JLJR 290

Constitution of India, 1950 — Article 226

High Courts17 Jan 2014Allowed

Shambhu Chaudhary Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2014) 01 JH CK 0122

Penal Code, 1860 (IPC) - Section 147 341 353 427