COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 707 of 1,479

High Courts03 Feb 2014Dismissed

Smt. Malti Singh Vs The State of Jharkhand and Another

Jharkhand High Court · (2014) 02 JH CK 0022

Criminal Procedure Code, 1973 (CrPC) - Section 4Penal Code, 1860 (IPC) - Section 120B 406 409 415 419Registration Act, 1908 - Section 19 21 82 83

High Courts31 Jan 2014Dismissed

Digamber Rabidas Vs The State of Jharkhand

Jharkhand High Court · (2014) 2 JLJR 376

High Courts31 Jan 2014

The State of Jharkhand Vs Jitendra Prasad Sharma

Jharkhand High Court · (2014) 3 AJR 392 : (2014) 1 JLJR 581

Bihar/Jharkhand Pension Rules, 1950 — Rule 43(b)

High Courts31 Jan 2014

Court on its own Motion Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 2 JLJR 189

Penal Code, 1860 (IPC) — Section 323, 325, 34, 385, 387

High Courts31 Jan 2014Dismissed

Bindeshwari Das and Ganshyam Mahto @ Yadav @ Ganshyam Yadav Vs The State of Jharkhand and Meena Devi

Jharkhand High Court · (2014) 2 JLJR 259

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 120-B, 147, 149, 302

High Courts30 Jan 2014Allowed

Bhola Oraon Vs State of Bihar

Jharkhand High Court · (2014) 01 JH CK 0154

High Courts30 Jan 2014

Swapna Banerjee Vs Chairman-cum-Managing Director, BCCL and Others

Jharkhand High Court · (2014) 1 JLJR 628

Criminal Procedure Code, 1973 (CrPC) - Section 125 127

High Courts30 Jan 2014

Ashok Kumar Bharti Vs State of Jharkhand and Another

Jharkhand High Court · (2014) 01 JH CK 0131

Constitution of India, 1950 - Article 19 21 226 227Criminal Procedure Code, 1973 (CrPC) - Section 154 155 156 157 162Penal Code, 1860 (IPC) - Section 109 120B 403 406 409

High Courts30 Jan 2014Allowed

Nagendra Thakur Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 7 AJR 188 : (2014) 3 JLJR 281

Constitution of India, 1950 — Article 163, 166

High Courts30 Jan 2014Dismissed

Steel Authority of India Limited, Research and Development Centre for Iron and Steel Vs The Union of India, M/s. Maa Construction and General Secretary, R and D

Jharkhand High Court · (2014) 142 FLR 86 : (2014) 2 JLJR 277 : (2014) 3 LLJ 701

Industrial Disputes Act, 1947 — Section 10, 2(k)

High Courts30 Jan 2014

Seth Jayendrabhai Shantilal Shah and Others Vs Sri R.K. Jain and Others

Jharkhand High Court · AIR 2014 JH 75 : (2014) 2 AJR 368 : (2014) 1 JLJR 566

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2-A, Order 43 Rule 1, Order 43 Rule 1(j), Order 43 Rule 1(r)Constitution of India, 1950 — Article 133Contempt of Courts Act, 1971 — Section 10

High Courts29 Jan 2014Allowed

Sachida Nand Prasad Srivastava Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 01 JH CK 0066

High Courts29 Jan 2014

Arti Sinha Vs The State of Jharkhand

Jharkhand High Court · (2014) 3 JLJR 275

High Courts29 Jan 2014

Rajendra Sharma @ Pintu Vs The State of Jharkhand

Jharkhand High Court · (2014) 2 JLJR 68

Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324

High Courts29 Jan 2014Allowed

Rampath Ravidas Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 01 JH CK 0043

High Courts28 Jan 2014Allowed

Alakh Nath Pandey Vs Anirudh Ram and Others

Jharkhand High Court · (2014) 2 JLJR 226

High Courts28 Jan 2014

M/s. Bharat Coking Coal Ltd. and Others Vs M/s. Sarswati Hard Coke Manufacturers and Others

Jharkhand High Court · (2014) 3 JLJR 657

High Courts28 Jan 2014Allowed

Sahadeo Manjhi Vs The State of Jharkhand

Jharkhand High Court · (2014) 2 AJR 372 : (2014) 2 JLJR 453

Penal Code, 1860 (IPC) — Section 302

High Courts28 Jan 2014

Ganauri Singh Vs The State of Jharkhand

Jharkhand High Court · (2014) 2 AJR 657 : (2014) 2 JLJR 501

Penal Code, 1860 (IPC) — Section 201, 302

High Courts28 Jan 2014Allowed

Ram Lakhan Poddar Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 2 AJR 527 : (2014) 2 JLJR 161