High Courts08 Jan 2014Disposed Off
Manju Devi Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2014) 3 AJR 66 : (2014) 1 JLJR 422
Hindu Marriage Act, 1955 — Section 12, 16, 16(3)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 712 of 1,479
High Courts08 Jan 2014Dismissed
Lobhnath Ram Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 325
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304-B
High Courts08 Jan 2014Partly Allowed
Debu Mahto and Swapan Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 335 : (2014) 2 JLJR 516
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 300 302 304(II) 307 324
High Courts08 Jan 2014Disposed Off
Saurav Kumar Narsaria Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 352
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Jan 2014
Baleshwar Rabidas Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 353
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 2014Disposed Off
Biru Manjhi Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 342
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 432
High Courts08 Jan 2014Dismissed
Amar Nath Mishra Vs The Union of India
Jharkhand High Court · (2014) 7 AJR 207 : (2014) 1 JLJR 449
High Courts07 Jan 2014Dismissed
Baijan Hembrum Vs State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 379
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304(ii)
High Courts07 Jan 2014Disposed Off
Surendra Bhushan Vs Coal India Limited and Others
Jharkhand High Court · (2014) 1 JLJR 541
Constitution of India, 1950 - Article 311(2)
High Courts07 Jan 2014
Mursalim Sk. @ Chimmu Sk. and Others Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 848
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jan 2014
Kumari Bharti Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 341
High Courts07 Jan 2014Allowed
Vincent Surin Vs The State of Jharkhand
Jharkhand High Court · (2014) 01 JH CK 0090
Constitution of India, 1950 - Article 300-A
High Courts07 Jan 2014Dismissed
Dr. Arbind Kumar Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 772
High Courts07 Jan 2014Allowed
Basi Deogam Vs The State of Jharkhand
Jharkhand High Court · (2014) 7 AJR 209 : (2014) 1 JLJR 326
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 2014Allowed
Saban Marshalen Bhengra Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 43
Constitution of India, 1950 - Article 300-A
High Courts07 Jan 2014Allowed
Taramani Samad Vs The State of Jharkhand
Jharkhand High Court · (2014) 01 JH CK 0051
Constitution of India, 1950 - Article 300-A
High Courts07 Jan 2014Allowed
Aruni Dukaria Vs The State of Jharkhand
Jharkhand High Court · (2014) 01 JH CK 0050
Constitution of India, 1950 - Article 300-A
High Courts07 Jan 2014Partly Allowed
Birlal Prasad Vs The Steel Authority of India Ltd.
Jharkhand High Court · (2014) 2 JLJR 640
Penal Code, 1860 (IPC) — Section 120B, 380
High Courts07 Jan 2014
Gajadhar Sah Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 405
Contempt of Courts Act, 1971 — Section 19, 19(1)
High Courts06 Jan 2014
Amendra Kumar and Another Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 568
Penal Code, 1860 (IPC) - Section 120B 323 34 341 379