High Courts18 Oct 2013
Ashok Kumar Rajak Vs Commissioner, C.M.P.F. Organization and Others
Jharkhand High Court · (2013) 4 JLJR 462
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 725 of 1,479
High Courts18 Oct 2013Disposed Off
Birendra Kumar Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0038
High Courts18 Oct 2013Disposed Off
Anil Kumar Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0031
High Courts18 Oct 2013Dismissed
Binod Kumar Singh Vs Central Bureau of Investigation
Jharkhand High Court · (2014) 1 AJR 493 : (2013) 4 JLJR 465
High Courts18 Oct 2013
Yagyanand Pathak Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 231 : (2014) 1 JLJR 3
High Courts17 Oct 2013Dismissed
Meharnosh M. Madan Vs Bank of India and Others
Jharkhand High Court · (2014) 2 AJR 155
High Courts17 Oct 2013Allowed
Nirmala Devi, Brijnandan Rajwar, Ajay Vishwakarma and Shrawan Vishwakarma Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 10 JH CK 0040
High Courts17 Oct 2013Dismissed
Binod Bhuinya Vs B.C.C.L. and Others
Jharkhand High Court · (2013) 10 JH CK 0037
High Courts17 Oct 2013Allowed
Ravijeet Singh @ Ravijit Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 JLJR 35
High Courts17 Oct 2013
Bhagwan Birsa Sewa Sansthan Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 89
High Courts04 Oct 2013Allowed
Nagendra Kumar Singh @ Nagendra Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 124
High Courts04 Oct 2013Allowed
Chandramouli Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 176
High Courts03 Oct 2013
Subhash Kumar Mahato @Subhash Mahato Vs The State of Jharkhand
Jharkhand High Court · (2013) 10 JH CK 0047
High Courts01 Oct 2013Dismissed
Smt. Nirmala Besra Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 JLJR 117
High Courts01 Oct 2013Dismissed
Rajeshwar Prasad Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 26
High Courts01 Oct 2013
ACC Limited Vs The State of Jharkhand, The Director of Industries, Deptt. of Industries, The Secretary, Deptt. of Industries and The Secretary, Commercial Taxes, Department of Revenues
Jharkhand High Court · (2014) 1 AJR 503
High Courts01 Oct 2013Allowed
Radhey Shyam Sahu Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0041
High Courts01 Oct 2013Allowed
Smt. Sunita Devi and Others Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2014) 1 JLJR 446
High Courts30 Sept 2013Dismissed
Gautam Bharti Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0045
High Courts27 Sept 2013
Durga Pathak and Other Vs State of Jharkhand and Other
Jharkhand High Court · (2014) 1 AJR 465