High Courts02 Sept 2013
Sahadeo Choudhary Vs Jharkhand Gramin Bank and Another
Jharkhand High Court · (2014) 1 JLJR 128
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 731 of 1,479
High Courts31 Aug 2013
Sunimoy Bhattacharjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 217 : (2013) 4 JLJR 214
High Courts31 Aug 2013Disposed Off
Lakshman Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 209
High Courts31 Aug 2013Dismissed
Satyendra Narayan Kunwar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 259
High Courts31 Aug 2013
Deba Prasad Chakraborty and Others Vs The State of Jharkhand and Others Zila Parishad, Dhanbad and Another Vs Deba Prasad Chakraborty and Others
Jharkhand High Court · (2013) 4 AJR 401
High Courts30 Aug 2013Dismissed
Tarak Nath Choudhury Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 278 : (2013) 4 JLJR 242
High Courts30 Aug 2013
Lawlesh Sharma Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 4 JLJR 218
High Courts30 Aug 2013Allowed
Smt. Pinki Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 301
High Courts29 Aug 2013
Ram Deep Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 246
High Courts29 Aug 2013Disposed Off
Kauleshwar Prajapati Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 321
High Courts27 Aug 2013Allowed
Ranjit Sahni and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 309
High Courts27 Aug 2013
State of Jharkhand and Another Vs Dewashish Goswami and Others
Jharkhand High Court · (2014) 1 AJR 33 : (2013) 4 JLJR 223
High Courts23 Aug 2013
Anil Kumar Pandey Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 823 : (2013) 4 JLJR 175
High Courts23 Aug 2013
Jawahar Thakur and Another Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 3 JLJR 699
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts23 Aug 2013Dismissed
S.A. Wahab Vs The Union of India and Others
Jharkhand High Court · (2014) 1 AJR 610 : (2013) 4 JLJR 286
High Courts22 Aug 2013
Lutheran Middle School Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 197 : (2013) 4 JLJR 75
High Courts21 Aug 2013
Sakhi Gopal Dutta Vs The State of Jharkhand and Partha Sarthi Dutta
Jharkhand High Court · (2013) 08 JH CK 0073
High Courts20 Aug 2013
Jaiprakash Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 306
High Courts20 Aug 2013
Bibi Harira Khatoon Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 61 : (2014) 1 JLJR 13
High Courts19 Aug 2013
Mahendra Prasad and Subhadra Gupta @ Devi Vs The State of Jharkhand and Pritibala
Jharkhand High Court · (2013) 4 AJR 89