High Courts16 Aug 2013
Sankadeep Sahu and Others Vs Ranchi University and Others
Jharkhand High Court · (2013) 4 AJR 679
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 733 of 1,479
High Courts16 Aug 2013Disposed Off
Shishir Bodra Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 424
High Courts16 Aug 2013Disposed Off
Surja Kujur Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 300
High Courts16 Aug 2013
Anjan Kr. Khan Vs Union of India and Others
Jharkhand High Court · (2013) 08 JH CK 0033
High Courts16 Aug 2013
Sunand Prasad Sao Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 677
High Courts16 Aug 2013
Gautam Kumar and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 152
High Courts16 Aug 2013
Kadan Manjhi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 735 : (2014) 1 JLJR 153
High Courts15 Aug 2013Allowed
Man Mohan Lal Sharma @ Mohan Lal Sharma Vs State of Jharkhand
Jharkhand High Court · (2013) 08 JH CK 0001
High Courts14 Aug 2013
Basant Kumar Jha and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 556
High Courts13 Aug 2013
Babita Tandi Vs Life Insurance Corporation of India and Others
Jharkhand High Court · (2013) 08 JH CK 0009
High Courts12 Aug 2013Disposed Off
Jeevna Nand Pani Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 527
High Courts08 Aug 2013
Manoj Das @ Manoj Kumar Srivastava Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 557
High Courts08 Aug 2013Allowed
Mr. M. Fasiuddin Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 544
High Courts08 Aug 2013
Kalive Pratap Kumar Alias K.P. Kumar Vs The State Bank of India and Others
Jharkhand High Court · (2014) 1 AJR 287
High Courts08 Aug 2013Dismissed
Umesh Prasad Gupta Vs The State of Jharkhand and Birbal Singh Munda
Jharkhand High Court · (2014) 1 JLJR 187
Criminal Procedure Code, 1973 (CrPC) — Section 204, 438Penal Code, 1860 (IPC) — Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x), 3(1)(xi)
High Courts08 Aug 2013
Angad Kumar Singh @ Angad Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 96
High Courts08 Aug 2013Dismissed
Rajesh Prasad Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 275
High Courts07 Aug 2013Disposed Off
Indrajeet Mahto and Others Vs Union of India and Others
Jharkhand High Court · (2013) 08 JH CK 0065
High Courts07 Aug 2013Allowed
Indo Sao Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 08 JH CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302
High Courts07 Aug 2013Disposed Off
Dr. (Prof) Ashok Kumar Jha Vs The State of Jharkhand and others
Jharkhand High Court · (2013) 08 JH CK 0043