High Courts05 Aug 2013Disposed Off
Mokhtar Singh Vs Heavy Engineering Corporation Ltd.
Jharkhand High Court · (2013) 4 JLJR 680
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 735 of 1,479
High Courts01 Aug 2013
Court on its own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 305
High Courts01 Aug 2013Dismissed
Manik Ratan Banerjee Vs State Bank of India and Others
Jharkhand High Court · (2014) 1 AJR 613
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4(6)(b)Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 465, 468
High Courts01 Aug 2013Disposed Off
Rajendra Kumar Samad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0026
High Courts01 Aug 2013Disposed Off
Ahsanul Haque and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0013
Constitution of India, 1950 — Article 309
High Courts31 Jul 2013
Hikim Chandra Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 291
High Courts31 Jul 2013Dismissed
Smt. Saraswati Mehra @ Saaswati Mahar Vs Hindustan Copper Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 557
Industrial Disputes Act, 1947 — Section 2(s)
High Courts31 Jul 2013Disposed Off
Meghnath Mahto Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 3 JLJR 562
High Courts31 Jul 2013
Sanjay Chamria Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 AJR 96 : (2013) 4 JLJR 497
High Courts31 Jul 2013
Sudip Kumar Mukhopadhyay and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 613
Criminal Procedure Code, 1973 (CrPC) — Section 4Mines Act, 1952 — Section 22, 22A, 72C, 75Penal Code, 1860 (IPC) — Section 304, 34
High Courts31 Jul 2013Dismissed
Jimedar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 560
High Courts31 Jul 2013Dismissed
M/s. Crystal Residency, Kadru Division Road Vs The Airports Authority of India and Others
Jharkhand High Court · (2013) 07 JH CK 0044
High Courts30 Jul 2013Disposed Off
Advocate Association Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 290
High Courts30 Jul 2013Allowed
Shabana Parveen @ Sabana Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 303
High Courts30 Jul 2013Dismissed
Awadh Kumar Singh Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 720
High Courts30 Jul 2013Allowed
Rekha Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 296 : (2013) 4 JLJR 537
High Courts30 Jul 2013Disposed Off
Navjeewan Grih Nirman Samitee Limited Vs Singhbhum District Central Cooperative Bank Limited and Others
Jharkhand High Court · (2013) 07 JH CK 0086
High Courts30 Jul 2013
Rakesh Sachdeva and Others Vs The State of Jharkhand and Neelam Sachdeva
Jharkhand High Court · (2014) 1 AJR 208 : (2014) 1 Crimes 507 : (2014) 1 JLJR 17
High Courts30 Jul 2013Disposed Off
Ganesh Tiwari Vs Rama Kant Tiwari and Others
Jharkhand High Court · (2014) 1 JLJR 195
High Courts29 Jul 2013Allowed
Ratan Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 84 : (2013) 3 JLJR 703
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 406, 409, 467, 471