High Courts24 Jul 2013
The Management of Damodar Valley Corporation and M/s. Damodar Valley Corporation Vs Shri Basudeo Prasad Verma and Others and Their Workmen and Another
Jharkhand High Court · (2013) 139 FLR 784
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 737 of 1,479
High Courts23 Jul 2013
Birendra Thakur @ Birendar Thakur @ Birendra Nath Petitioners Thakur and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 11
High Courts23 Jul 2013Allowed
Yamuna Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 420
High Courts23 Jul 2013Disposed Off
The Triveni Construction Company Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0180
Contract Act, 1872 — Section 3, 4Specific Relief Act, 1963 — Section 34
High Courts23 Jul 2013Disposed Off
Bhubneshwar Mallick Vs CMD, CCL and Others
Jharkhand High Court · (2013) 4 LLN 275 : (2013) LLR 1187
High Courts23 Jul 2013Dismissed
Natwa Hansdak Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 343
Bihar Reorganisation Act, 2000 — Section 74
High Courts23 Jul 2013Dismissed
The State of Jharkhand and Others Vs Prem Lata Sinha and Others
Jharkhand High Court · (2013) 07 JH CK 0092
High Courts23 Jul 2013
Nagendra Nath Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 85 : (2013) 4 JLJR 82
High Courts23 Jul 2013Partly Allowed
Deo Narayan Das Vs The State of Jharkhand, Deputy Commissioner, Koderma and Block Development Officer
Jharkhand High Court · (2013) 4 AJR 423
High Courts23 Jul 2013Dismissed
Binod Gope Vs The Union of India and Others
Jharkhand High Court · (2013) 3 JLJR 648
High Courts23 Jul 2013
Bir Bhawani and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 316 : (2013) 3 JLJR 727
High Courts23 Jul 2013Dismissed
Deo Kumar Paswan Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0039
High Courts23 Jul 2013Dismissed
Jasinta Bhengra Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0038
High Courts23 Jul 2013
Ramchandra Prasad Verma Vs The State of Jharkhand, Director General-cum-Inspector General of Police, (JAP), Deputy Inspector General of Police (JAP) and Commandant, (JAP-10)
Jharkhand High Court · (2013) 4 JLJR 491
High Courts22 Jul 2013
Sikandar Prasad and Chandrashekhar Jha Vs State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0177
Penal Code, 1860 (IPC) — Section 120B, 414, 419, 420, 467
High Courts22 Jul 2013Dismissed
Ramchandra Saw @ Ramchandra Sao @ Ramchandra Prasad Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 650
Essential Commodities Act, 1955 — Section 3, 6A, 6A(6), 6B, 7Penal Code, 1860 (IPC) — Section 120B, 414, 420
High Courts22 Jul 2013Disposed Off
Nakul Tatwa and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0172
Constitution of India, 1950 — Article 309
High Courts22 Jul 2013
Krishna Kumar Baitha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0118
Constitution of India, 1950 — Article 309
High Courts22 Jul 2013Dismissed
Narendra Kumar Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0099
High Courts22 Jul 2013Allowed
Dr. Raj Kumar Singh and Surya Bhusan Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 07 JH CK 0098
Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420, 464