High Courts03 Jul 2014
The State of Jharkhand Vs Kohinoor Steel Pvt. Ltd.
Jharkhand High Court · (2014) 4 AJR 575 : (2015) 1 LLN 459
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 686 of 1,479
High Courts03 Jul 2014
Sukamala Roy Vs The Union of India
Jharkhand High Court · (2014) 07 JH CK 0016
High Courts02 Jul 2014
Sushila Devi Vs BCCL
Jharkhand High Court · (2014) 07 JH CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Jul 2014
Anup Kumar Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 BC 476 : (2015) 2 BC 28 : (2015) 3 CCR 172
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Jul 2014
Suresh Mishra Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 650
High Courts01 Jul 2014
Bisheswar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0084
National Highways Act, 1956 — Section 3H(4)
High Courts01 Jul 2014
Bhola Nath Mahto Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 563
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Jul 2014
Steel Authority of India Ltd. Vs Sarswati Devi
Jharkhand High Court · (2014) 142 FLR 530 : (2014) 4 LLJ 240
High Courts01 Jul 2014Dismissed
Arvind Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 665
Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 197Mines Act, 1952 — Section 72A, 72C(1)(a), 72C(1)(c), 79, 79(ii-a)
High Courts01 Jul 2014Dismissed
Jai Prakash Narayan Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0028
High Courts01 Jul 2014
Sushila Devi Vs BCCL
Jharkhand High Court · (2014) 3 AJR 648 : (2014) 3 JLJR 396
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Jun 2014Dismissed
Jharkhand Vidyut Kamgar Sangh (Intak) Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 2 JLJR 188
High Courts30 Jun 2014
Subhash Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 06 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Jun 2014
The State of Jharkhand Vs Bacchu Prasad
Jharkhand High Court · (2014) 06 JH CK 0018
Bihar Reorganisation Act, 2000 — Section 73
High Courts30 Jun 2014
State of Jharkhand Vs Nandkeshwar Ram
Jharkhand High Court · (2014) 3 AJR 333
Constitution of India, 1950 — Article 14, 16
High Courts30 Jun 2014
Union of India Vs Gaffur
Jharkhand High Court · (2014) 3 AJR 799 : (2015) 144 FLR 46 : (2014) 3 JLJR 406 : (2014) 4 LLN 159
High Courts27 Jun 2014
State of Jharkhand Vs Anil Kumar Mehta
Jharkhand High Court · (2014) 3 AJR 403 : (2014) 3 JLJR 346
Constitution of India, 1950 — Article 14, 16, 16(1), 162, 309
High Courts27 Jun 2014
Sanjeev Trading Company Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 634