High Courts27 Jun 2014Dismissed
Radha Bhatnagar Vs Jharkhand High Court
Jharkhand High Court · (2014) 3 AJR 581 : (2014) 3 JLJR 420
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 687 of 1,479
High Courts26 Jun 2014Allowed
Shashi Shekhar Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 CCR 140
Criminal Procedure Code, 1973 (CrPC) - Section 245, 482 — Penal Code, 1860 (IPC) - Section 120-B, 34, 408, 418, 420
High Courts26 Jun 2014
Jharkhand Income Tax Bar Association Vs Union of India
Jharkhand High Court · (2015) 325 ELT 288 : (2014) 4 JLJR 98
High Courts25 Jun 2014
Awdesh Kumar Pandey Vs Union of India
Jharkhand High Court · (2014) 3 AJR 508
Constitution of India, 1950 — Article 14
High Courts25 Jun 2014Dismissed
Verma Jewellers Vs The Central Bank of India
Jharkhand High Court · (2014) 06 JH CK 0025
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 17
High Courts25 Jun 2014Allowed
Bhagwan Naidu Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 Crimes 407
Food Safety and Standards Act, 2006 - Section 3zfc(1) 49 52
High Courts24 Jun 2014
Electrosteel Castings Limited Vs Government of India
Jharkhand High Court · (2014) 3 AJR 608
High Courts24 Jun 2014Disposed Off
Devkabai Velji Vs State of Jharkhand
Jharkhand High Court · (2014) 06 JH CK 0024
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
High Courts24 Jun 2014
Court on its own Motion Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 632
High Courts24 Jun 2014Allowed
Sita Bhuain Vs Lilawati Devi
Jharkhand High Court · (2014) 06 JH CK 0022
High Courts24 Jun 2014
Mala Kumari Vs Vijay Kumar
Jharkhand High Court · AIR 2015 Jhar 31 : (2014) 3 JLJR 307
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 96Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 14
High Courts20 Jun 2014Dismissed
Radha Devi Vs Hindustan Cooper Limited
Jharkhand High Court · (2014) 3 JLJR 654
High Courts19 Jun 2014Dismissed
Gauri Shankar Prasad Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 398
High Courts18 Jun 2014
Court on its Own Motion Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 409
High Courts17 Jun 2014
Telesphore Bage Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 222
High Courts17 Jun 2014
Binay Kumar Bagaria Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 217
Penal Code, 1860 (IPC) — Section 380, 427
High Courts17 Jun 2014
Rajeshwar Singh Vs Coal India Limited
Jharkhand High Court · (2014) 3 JLJR 220
High Courts17 Jun 2014
The State of Jharkhand Vs Aruna Devi
Jharkhand High Court · (2014) 3 AJR 440 : (2014) 3 JLJR 393
High Courts16 Jun 2014
Yudhisthir Das Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 184
Penal Code, 1860 (IPC) — Section 34, 420, 468, 469, 471
High Courts16 Jun 2014
Ramsnehi Thakur Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 218