High Courts09 Jul 2014
The State of Jharkhand Vs Kishore Kumar
Jharkhand High Court · (2015) 144 FLR 143 : (2014) 3 JLJR 637
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 685 of 1,479
High Courts08 Jul 2014
Bhanu Pratap Shahi Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0126
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 190, 460, 482Penal Code, 1860 (IPC) — Section 109, 120-B, 409, 420, 423
High Courts07 Jul 2014
Munni Jha Vs State Of Jharkhand & Ors
Jharkhand High Court · (2014) 1 JLJR(Jhar) 58
High Courts07 Jul 2014
Munni Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 58
High Courts07 Jul 2014
Deo Kumar Paswan Vs State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0111
High Courts07 Jul 2014
Nirmal Kumar Tiwary Vs State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 652
High Courts07 Jul 2014
Mosrat Ziya Tara Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0045
High Courts07 Jul 2014
Accropoly Metal Industries Private Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 506
High Courts06 Jul 2014
Kalyan Marty Vs State
Jharkhand High Court · (2014) 07 JH CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 319Minimum Wages Act, 1948 — Section 22A, 22C, 22C(2)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 140, 141
High Courts06 Jul 2014
Basudeo Prasad Triyar Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0025
Constitution of India, 1950 — Article 14
High Courts04 Jul 2014
Jagdish Chandra Adhikari Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0114
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 239, 320, 397(2), 482Penal Code, 1860 (IPC) — Section 323, 323(3), 34, 354, 498A
High Courts04 Jul 2014Dismissed
Madan Prasad Vs Bharat Coking Coal Limited
Jharkhand High Court · (2014) 142 FLR 533
High Courts04 Jul 2014Dismissed
Baha Murmu Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 53 : (2014) 3 AJR 642 : (2014) 142 FLR 525
Constitution of India, 1950 — Article 14
High Courts04 Jul 2014Allowed
Priyanka Vs Jharkhand Academic Council
Jharkhand High Court · (2014) 4 JLJR 397
High Courts04 Jul 2014
Suman Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 236
High Courts04 Jul 2014
Bharat Drilling and Foundation Treatment Pvt. Ltd. Vs Ranchi Municipal Corporation
Jharkhand High Court · (2014) 3 AJR 713 : (2014) 4 ARBLR 385 : (2014) 3 JLJR 624
Arbitration and Conciliation Act, 1996 — Section 11, 2Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 299
High Courts04 Jul 2014
Mahesh Prasad Sinha Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 788
Constitution of India, 1950 — Article 14, 226, 229, 233(1), 235
High Courts03 Jul 2014
Ishak Ansari Vs State of Jharkhand
Jharkhand High Court · (2015) 3 Crimes 200 : (2015) 1 DMC 678
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304B, 34
High Courts03 Jul 2014
S. Naseemuddin Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 70