High Courts18 Jul 2014
Durbin Hembrum Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 526
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 683 of 1,479
High Courts18 Jul 2014
Central Coalfields Limited Vs Santosh Kumar
Jharkhand High Court · (2014) 07 JH CK 0067
Constitution of India, 1950 — Article 14
High Courts18 Jul 2014
Janta Mazdoor Sangh Vs Bharat Cooking Coal Ltd.
Jharkhand High Court · (2014) 07 JH CK 0037
Constitution of India, 1950 — Article 12, 14, 16, 23, 38Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(1)Industrial Disputes Act, 1947 — Section 10, 10(1)(d)(2A), 17(b), 17B, 17B
High Courts18 Jul 2014
The State of Jharkhand Vs Itki Saw Mill
Jharkhand High Court · (2014) 4 AJR 304 : (2014) 3 JLJR 580
Bihar Saw Mills (Regulation) Act, 1990 — Section 2
High Courts17 Jul 2014
Arun Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 652
Constitution of India, 1950 — Article 311
High Courts17 Jul 2014
Azij Ansari Vs The Union of India
Jharkhand High Court · (2014) 07 JH CK 0036
Constitution of India, 1950 — Article 14, 15, 226
High Courts17 Jul 2014
Allahabad Bank Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 554
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Penal Code, 1860 (IPC) — Section 120B, 406, 420Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts16 Jul 2014
Bula Roy Vs State of Jharkhand
Jharkhand High Court · (2014) 3 DMC 823
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Jul 2014
Nicholas Ekka Vs Lal Ekka
Jharkhand High Court · (2014) 3 JLJR 610
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts16 Jul 2014
Dharma Nand Jha Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0091
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 177, 482Penal Code, 1860 (IPC) — Section 34, 406, 419, 420, 467
High Courts16 Jul 2014
Zainul Abedin Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0077
High Courts16 Jul 2014
Prakash Mandal Vs State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0072
High Courts16 Jul 2014
Samar Kumar Srivastava Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0019
Electricity Act, 2003 — Section 84(2)
High Courts16 Jul 2014
Basudeo Prasad Triyar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 24
Constitution of India, 1950 — Article 14
High Courts15 Jul 2014
Kalia Soren Vs State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 555
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 389Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 Jul 2014Allowed
Sanjeev Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0096
Bihar and Orissa Excise Act, 1915 — Section 47(a), 48, 55, 78(4), 96
High Courts15 Jul 2014Dismissed
Rabindra Nath Dubey Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 73
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 173(2), 190, 190(1)(b)Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts15 Jul 2014
Santosh Kumar Soni Vs Examination Controller, Jharkhand Public Service Commission
Jharkhand High Court · (2014) 07 JH CK 0093
High Courts15 Jul 2014
Ram Sundar Ram Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0092