High Courts23 Jul 2014
Lalan Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0032
Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 25, 28, 30Penal Code, 1860 (IPC) — Section 120B, 406, 409, 467, 468
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 682 of 1,479
High Courts23 Jul 2014
Sancha Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 605
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jul 2014
Biranchi Rout Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 2
Penal Code, 1860 (IPC) — Section 409
High Courts22 Jul 2014
Ranchi Power Distribution Company Limited and Others Vs Jharkhand Bijli Vitran Nigam Limited and Others
Jharkhand High Court · (2015) 2 JLJR 90
Electricity Act, 2003 - Section 131
High Courts22 Jul 2014
ATC Telecom Tower Corporation Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 18
High Courts22 Jul 2014
Bhumi Adhigrahan Visthapan Avam Punarvas Sangharsh Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 535
Land Acquisition Act, 1894 — Section 17
High Courts22 Jul 2014
Sujit Kumar Pandey Vs Anjali Devi
Jharkhand High Court · (2015) 1 DMC 850 : (2014) 3 JLJR 532
Hindu Marriage Act, 1955 — Section 13, 25
High Courts22 Jul 2014
Chandra Shekhar Jha Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts22 Jul 2014
Parma Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 479
Constitution of India, 1950 — Article 311
High Courts21 Jul 2014
Sunil Kumar Tulsyan Vs Deputy Commissioner
Jharkhand High Court · (2014) 07 JH CK 0076
High Courts21 Jul 2014
Jagannath Mishra Vs State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 782 : (2014) 3 Crimes 261
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 221, 30, 300, 300(1)General Clauses Act, 1897 — Section 26
High Courts21 Jul 2014
Ram Nihora Prasad Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 189
High Courts21 Jul 2014
Shukdev Prasad Sahu Vs State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0042
High Courts21 Jul 2014
Lal Bihari Napit Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 571
Constitution of India, 1950 — Article 30(1)
High Courts18 Jul 2014
Ram Pyare Singh Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2014) 12 AJR 771
High Courts18 Jul 2014
Akhileshwar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0088
High Courts18 Jul 2014
Devendra Kumar Vs Steel Authority of India Limited
Jharkhand High Court · (2014) 07 JH CK 0087
Payment of Gratuity Act, 1972 — Section 4(6)
High Courts18 Jul 2014
Kanai Lal Bose Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 194
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 420, 465, 466, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(i)(d), 5(2), 5(i)(d)