High Courts06 Aug 2014
The Union of India Vs Zileh Singh Sagar
Jharkhand High Court · (2014) 4 AJR 234
Criminal Procedure Code, 1973 (CrPC) — Section 197
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 680 of 1,479
High Courts05 Aug 2014
Radhiya Devi and Others Vs Mahesh Vishwakarma and Others
Jharkhand High Court · (2015) 2 ACC 917 : (2015) 1 AJR 495 : (2015) 3 JLJR 151
Motor Vehicles Act, 1988 — Section 163(A)
High Courts05 Aug 2014
Court on its Own motion Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 5
Registration of Births and Deaths Act, 1969 — Section 10, 7(1)
High Courts05 Aug 2014
Kishori Mohan Ojha Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 185 : (2014) 4 JLJR 33
High Courts04 Aug 2014
Nand Lal Prasad Gupta and Others Vs The State of Bihar and Others
Jharkhand High Court · (2015) 1 JLJR 344
Land Acquisition Act, 1894 — Section 18, 23
High Courts04 Aug 2014
Jagjit Kour Vs The State of Jharkhand
Jharkhand High Court · (2014) 08 JH CK 0060
Constitution of India, 1950 — Article 30(1)
High Courts04 Aug 2014
Shiv Shankar Munda Vs Chair Person
Jharkhand High Court · (2015) 1 AJR 277 : (2014) 4 JLJR 25
National Council for Teacher Education Act, 1993 — Section 12, 14, 15
High Courts04 Aug 2014
Court on its Own Motion Vs The Principal Secretary
Jharkhand High Court · (2014) 4 JLJR 7
Criminal Procedure Code, 1973 (CrPC) — Section 432
High Courts04 Aug 2014
Anand Masih Topno Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 1
High Courts01 Aug 2014
The State of Jharkhand Vs Ram Pravesh Kumar(Mapak)
Jharkhand High Court · (2014) 143 FLR 90 : (2014) 4 JLJR 74
High Courts31 Jul 2014
Satyanarayan Agrawal Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 FLT 733
Mines and Minerals (Development and Regulation) Act, 1957 — Section 24(4A)
High Courts31 Jul 2014
Suman Devi Vs State of Jharkhand
Jharkhand High Court · (2014) 143 FLR 92 : (2014) 3 JLJR 641
High Courts31 Jul 2014
Bhagwati Prasad Agarwala Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 442 : (2014) 4 JLJR 88
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 23, 24, 6, 60Constitution of India, 1950 — Article 226
High Courts31 Jul 2014
Shekhar Bhushan Nag Vs State of Jharkhand
Jharkhand High Court · (2015) 2 ACC 880 : AIR 2015 Jhar 26 : (2014) 4 AJR 557
Motor Vehicles Act, 1988 — Section 212, 212(3), 213, 39, 41
High Courts31 Jul 2014
Umesh Thakur Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 225
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
High Courts30 Jul 2014
Mangu Gope Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 27 : (2014) 4 JLJR 378
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 2014
Rajesh Kumar Ohdar Vs Jharkhand Academic Council
Jharkhand High Court · (2014) 4 JLJR 414
High Courts30 Jul 2014
Deep Chandra Verma Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 300 : (2014) 4 JLJR 39
Constitution of India, 1950 — Article 14, 16
High Courts30 Jul 2014
Uttam Kumar Mondal Vs Chairman, Jharkhand Academic Council Ranchi
Jharkhand High Court · (2014) 07 JH CK 0109