Constitution of India, 1950 — Article 226Jharkhand Education Tribunal Act, 2005 — Section 10, 10(i)(a), 10(i)(b), 14, 8Limitation Act, 1963 — Section 10, 11, 12, 13, 14, 14

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High Courts30 Jul 2014

Gold Mohur Foods and Feeds Limited Vs The State of Jharkhand

Jharkhand High Court · (2015) 1 CCR 250 : (2015) 2 Crimes 689

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts30 Jul 2014

Reena Kumari Vs Shree Sandeep Santosh

Jharkhand High Court · (2015) 1 DMC 795

Hindu Marriage Act, 1955 — Section 13(i)(a)(ib), 25

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High Courts28 Jul 2014

Sri Narain Kumar Vs Bihar State Food and Civil Supplies Corporation

Jharkhand High Court · (2014) 07 JH CK 0106

Arbitration Act, 1940 — Section 20

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High Courts28 Jul 2014

Supreme-Dev PL (JV) Vs Bharat Cooking Coal Ltd.

Jharkhand High Court · (2014) 3 JLJR 632

Constitution of India, 1950 — Article 14, 309

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High Courts24 Jul 2014Allowed

CWE-SOMA Consortium Vs State of Jharkhand and Others

Jharkhand High Court · AIR 2015 Jhar 40

Constitution of India, 1950 - Article 226

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High Courts24 Jul 2014

Baban Singh Vs State of Jharkhand

Jharkhand High Court · (2014) 07 JH CK 0117

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High Courts24 Jul 2014

Kanchan Devi Vs State of Jharkhand

Jharkhand High Court · (2015) 1 AJR 449 : (2014) 4 JLJR 2

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High Courts24 Jul 2014

Nanhaku Ram Vs State of Jharkhand

Jharkhand High Court · (2014) 07 JH CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7

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High Courts24 Jul 2014

Sona Ram Tiu Vs State of Jharkhand

Jharkhand High Court · (2014) 4 AJR 693 : (2014) 4 JLJR 209

Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 173Penal Code, 1860 (IPC) — Section 302

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High Courts24 Jul 2014

M.V.V. Prakash Vs Union of India

Jharkhand High Court · (2015) 144 FLR 52

Hindu Marriage Act, 1955 — Section 5, 5(i)

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High Courts24 Jul 2014

Santu Mahto Vs State of Jharkhand

Jharkhand High Court · AIR 2014 JH 108 : (2014) 3 AJR 842 : (2015) ALLMR(Cri) 65 : (2015) 1 CCR 226 : (2014) 4 JLJR 188 : (2014) 4 RCR(Criminal) 837

Advocates Act, 1961 — Section 29, 30(1), 30(i)Civil Procedure Code, 1908 (CPC) — Section 141, 148(A), 148A, 5, 9Constitution of India, 1950 — Article 136, 19, 226, 32

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High Courts24 Jul 2014