High Courts08 Aug 2014
Kameshwar Prasad Vs The Central Coalfields Ltd.
Jharkhand High Court · (2014) 4 JLJR 17
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 679 of 1,479
High Courts08 Aug 2014
Ranchi Industrial Area Development Authority Vs Veer Singh
Jharkhand High Court · (2014) 4 AJR 188 : (2015) 1 JLJR 114
High Courts08 Aug 2014
Braj Mohan Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 121
High Courts07 Aug 2014
Kaushal Kishore Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 12 AJR 816
High Courts07 Aug 2014
Manoj Kumar Jain Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 DMC 337
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 41, 41(1)(b)(ii), 41A, 482, 82Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Aug 2014
Court on its Own Motion Vs Union of India
Jharkhand High Court · (2014) 4 AJR 187
High Courts06 Aug 2014Allowed
Badri Prasad Bhartiya And Ors Vs State Of Jharkhand And Anr
Jharkhand High Court · (2014) 1 JLJR(Jhar) 18
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts06 Aug 2014
Mantu Singh Vs Somona Nandi and Others
Jharkhand High Court · (2015) 1 AJR 741
High Courts06 Aug 2014
Tezu Munda Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 291 : (2014) 4 JLJR 294
Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Aug 2014
Shantanu Kumar Choudhary Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 123
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 11, 12Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts06 Aug 2014
Court on its own motion Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 572
High Courts06 Aug 2014
Shankar Kumar Mahto Vs The Central Coal Fields Ltd.
Jharkhand High Court · (2014) 3 JLJR 559
High Courts06 Aug 2014
Dhirendra Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 21
High Courts06 Aug 2014
Sheo Nandan Prasad Vs UCO Bank
Jharkhand High Court · (2014) 3 JLJR 587
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Constitution of India, 1950 — Article 311, 311(2)
High Courts06 Aug 2014
P.P.G. Steel Pvt. Limited Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 490
High Courts06 Aug 2014
Hemant Kumar Hansda Vs State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 19
High Courts06 Aug 2014
Central Coalfields Ltd. Vs Rana Anand Prakash Singh Rana Anand Prakash Singh Vs Central Coalfields Ltd.
Jharkhand High Court · (2014) 4 JLJR 48
Penal Code, 1860 (IPC) — Section 420
High Courts06 Aug 2014
Badri Prasad Bhartiya and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 182
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471