High Courts26 Aug 2014
Basanti Devi and Others Vs Dilip Bhagat and Others
Jharkhand High Court · (2015) 1 AJR 632
Succession Act, 1925 — Section 383, 385
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 677 of 1,479
High Courts26 Aug 2014
Kali Pada Mahato Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 8
High Courts25 Aug 2014
Ram Awtar Singh Vs Santosh Kumar Gupta
Jharkhand High Court · (2015) 1 AJR 434 : (2014) 4 JLJR 50
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 11(1)(c), 2, 2(d)Civil Procedure Code, 1908 (CPC) — Section 14(8)Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts25 Aug 2014
Yogendra Baraik Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 Crimes 311 : (2014) 4 FLT 849 : (2014) 4 JLJR 366
Chartered Accountants Act, 1949 — Section 24, 24A, 25, 26, 28Constitution of India, 1950 — Article 14General Clauses Act, 1897 — Section 26
High Courts22 Aug 2014
Sheikh Anwar Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 610 : (2014) 4 JLJR 128
Constitution of India, 1950 — Article 14, 141, 21Criminal Procedure Code, 1973 (CrPC) — Section 4, 438, 482, 73, 82Penal Code, 1860 (IPC) — Section 406, 420, 468, 471
High Courts22 Aug 2014
Lalan Prasad Vs Simdega Club
Jharkhand High Court · (2014) 08 JH CK 0055
Evidence Act, 1872 — Section 101
High Courts21 Aug 2014
Jharkhand Against Corruption Vs State of Jharkhand
Jharkhand High Court · (2014) 12 AJR 766
High Courts21 Aug 2014
Madan Mohan Mishra Vs State of Jharkhand
Jharkhand High Court · (2014) 143 FLR 270 : (2014) 4 JLJR 332
High Courts21 Aug 2014
Anuradha Gupta Vs The State of Jharkhand
Jharkhand High Court · (2014) 143 FLR 382 : (2014) 4 JLJR 164
High Courts20 Aug 2014
Kokila Devi Vs The State of Jharkhand
Jharkhand High Court · (2014) 08 JH CK 0065
High Courts20 Aug 2014
Tikait Mistry Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 14
High Courts20 Aug 2014
Narsingh Ispat Limited Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 256 : (2014) 4 JLJR 76
Electricity Act, 2003 — Section 126, 135, 138
High Courts19 Aug 2014
Abhay Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 503
Constitution of India, 1950 — Article 14
High Courts19 Aug 2014
Kalim Ansari and Others Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 452
Penal Code, 1860 (IPC) - Section 149, 302
High Courts19 Aug 2014
Jaswinder Singh Vs Sala Gianpaolo
Jharkhand High Court · (2014) 08 JH CK 0054
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(6)
High Courts19 Aug 2014
Jaswinder Singh Vs Porro Massimo
Jharkhand High Court · (2014) 3 JLJR 562
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(6)
High Courts19 Aug 2014
Siddharth Jewellers Private Limited Vs State Bank of India
Jharkhand High Court · (2014) 4 AJR 310 : (2015) 2 BC 203 : (2014) 3 JLJR 617
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22, 22(1), 22(2)(b), 22(2)(e)
High Courts19 Aug 2014
Jaswinder Singh Vs Florinda Pacitti
Jharkhand High Court · (2014) 4 JLJR 57
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(6)
High Courts19 Aug 2014
Jaswinder Singh Vs Faik Olivier
Jharkhand High Court · (2014) 08 JH CK 0020
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(6)
High Courts19 Aug 2014
Riyajuddin Ahmad Vs State of Jharkhand
Jharkhand High Court · (2014) 143 FLR 378 : (2014) 4 JLJR 10
Constitution of India, 1950 — Article 309