High Courts05 Sept 2014
Kiran Kumari Vs The State of Jharkhand
Jharkhand High Court · (2014) 09 JH CK 0033
Constitution of India, 1950 — Article 243BJharkhand Municipal Act, 2011 — Section 18(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 675 of 1,479
High Courts05 Sept 2014
Rama Devi Vs Employers in relation to the Management of Kenduadih Colliery of M/s. B.C.C.L.
Jharkhand High Court · (2014) 4 JLJR 389
High Courts04 Sept 2014
S.M. Bhasin and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 Crimes 198
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts04 Sept 2014
Narayani Fuels Private Limited Vs Punjab National Bank and Others
Jharkhand High Court · (2015) 1 BC 580 : (2015) 1 JLJR 20
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3-A), 13(4)
High Courts04 Sept 2014
Esskay Minerals Vs The Coal India Limited
Jharkhand High Court · (2014) 09 JH CK 0047
Central Excises and Salt Act, 1944 — Section 4, 4(3)(d)Coal Mines (Conservation and Development) Act, 1974 — Section 3(j), 6Constitution of India, 1950 — Article 141, 144
High Courts04 Sept 2014
Mungru Kerai Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 700 : (2015) 2 Crimes 700 : (2014) 4 Crimes 165 : (2014) 4 JLJR 268
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 30, 300, 302, 302
High Courts04 Sept 2014
Bhola Prasad Sah Vs Steel Authority of India Limited
Jharkhand High Court · (2014) 09 JH CK 0019
High Courts04 Sept 2014
Achal Kumar Chourasia Vs The State of Jharkhand
Jharkhand High Court · (2014) 09 JH CK 0014
High Courts04 Sept 2014
Jeeta Oraon Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 465
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Sept 2014
Sandhya Devi Vs Jharkhand State Housing Board
Jharkhand High Court · (2015) 1 AJR 736 : (2014) 4 JLJR 266
High Courts03 Sept 2014
Century Foam Industries Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 1
High Courts02 Sept 2014
Raj Gopal Gupta and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 26
High Courts02 Sept 2014
Partha Kumar Dey Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 250
Constitution of India, 1950 — Article 14
High Courts02 Sept 2014
Shyam Chatomba Vs The State of Jharkhand
Jharkhand High Court · (2014) 09 JH CK 0020
High Courts02 Sept 2014
Sushil and Company Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2014) 1 JLJR(Jhar) 7 : (2015) 1 JLJR 7
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 170
High Courts01 Sept 2014
Manoj Kumar Pandey Vs The State of Jharkhand
Jharkhand High Court · (2014) 09 JH CK 0048
High Courts01 Sept 2014
Chandra Shekhar Prasad Singh Vs Central Coalfields Ltd.
Jharkhand High Court · (2014) 4 JLJR 253
High Courts30 Aug 2014
Kamal Kumar Singh Vs Bharat Petroleum Corporation Ltd.
Jharkhand High Court · (2015) 1 JLJR 547
High Courts29 Aug 2014
Jaideo Ray Vs The State of Jharkhand
Jharkhand High Court · (2014) 08 JH CK 0073
Food Safety and Standards Act, 2006 — Section 23, 3(1)(zf), 3(1)(zg), 36, 37