High Courts29 Aug 2014
Vishwanath Nonia Vs The Central Coalfields Limited
Jharkhand High Court · (2015) 1 AJR 262 : (2014) 4 JLJR 303
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 676 of 1,479
High Courts29 Aug 2014
Uday Kant Jha Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 730 : (2015) 1 DMC 366 : (2014) 4 JLJR 241
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts29 Aug 2014
Devendra Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 363
Penal Code, 1860 (IPC) — Section 419, 420
High Courts29 Aug 2014
Anshul Agrochemicals Vs State of Jharkhand
Jharkhand High Court · (2014) 08 JH CK 0035
High Courts29 Aug 2014
Reliance Retail Limited Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 621
Constitution of India, 1950 — Article 226Food Safety and Standards Act, 2006 — Section 3(1)(zg), 37, 37(2), 45, 52
High Courts29 Aug 2014
M.S. Traders Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 748 : (2014) 4 JLJR 30
Constitution of India, 1950 — Article 15, 19, 226
High Courts29 Aug 2014
Raj Mani Devi Vs The State of Bihar
Jharkhand High Court · (2015) 1 AJR 183 : (2015) 1 JLJR 75 : (2015) 1 LLN 469
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325
High Courts29 Aug 2014
Urmila Devi Vs Suman Samanta
Jharkhand High Court · (2014) 4 JLJR 251
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, 151
High Courts29 Aug 2014
Sanjiv Kapila Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 50
Constitution of India, 1950 — Article 226Food Safety and Standards Act, 2006 — Section 3(1)(zg), 37, 37(2), 45, 51Negotiable Instruments Act, 1881 (NI) — Section 141
High Courts28 Aug 2014
Mira Bauri Vs Eastern Coalfields Limited and Others
Jharkhand High Court · (2015) 1 JLJR 667
High Courts28 Aug 2014
Uttam Kumar Balmuchu Vs The Union of India
Jharkhand High Court · (2015) 1 AJR 99 : (2014) 4 JLJR 116
High Courts28 Aug 2014
Devendra Kumar Ray Vs The Union of India
Jharkhand High Court · (2015) 1 AJR 604
High Courts28 Aug 2014
Saroj Kumar Vs Union of India
Jharkhand High Court · (2014) 4 AJR 750
Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 471
High Courts28 Aug 2014
Adarsh Arun Balmuchu Vs The Union of India and Others
Jharkhand High Court · (2015) 2 AJR 316
Railways Board Act, 1905 — Section 2
High Courts28 Aug 2014
Pradeep Kumar Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 654 : (2014) 4 JLJR 247
High Courts28 Aug 2014
Rabindra Nath Ray Vs The Union of India
Jharkhand High Court · (2015) 1 AJR 394
High Courts27 Aug 2014
Durga Devi Vs Bhagirathmal Agarwalla
Jharkhand High Court · (2015) 1 AJR 458 : (2014) 4 JLJR 449
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Easements Act, 1882 — Section 60Evidence Act, 1872 — Section 50, 60
High Courts27 Aug 2014
Kishun Dusadh Vs The State of Jharkhand
Jharkhand High Court · (2014) 08 JH CK 0040
High Courts27 Aug 2014
Radhey Shyam Sahu Vs The State of Jharkhand
Jharkhand High Court · (2014) 08 JH CK 0039