High Courts15 Jul 2014
Kamal Sk. Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0090
Penal Code, 1860 (IPC) — Section 109, 143, 147, 148, 149Railways Act, 1989 — Section 174
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 684 of 1,479
High Courts15 Jul 2014
Steel Authority of India Limited Vs Rati Ram Manjhi
Jharkhand High Court · (2014) 07 JH CK 0053
High Courts15 Jul 2014
Sidheshwar Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2015) 145 FLR 324
Constitution of India, 1950 — Article 14, 16, 39(d)
High Courts15 Jul 2014
Dhirendra Srivasteva Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0018
High Courts15 Jul 2014
Anju Kumari Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 481
High Courts14 Jul 2014
Chitari Matha Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 AJR 773 : (2014) 3 JLJR 449
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Explosive Substances Act, 1908 — Section 3, 4, 4(b)
High Courts14 Jul 2014
State of Jharkhand Vs Sulochana Kumari
Jharkhand High Court · (2014) 07 JH CK 0052
Constitution of India, 1950 — Article 14, 16
High Courts14 Jul 2014
Bijay Kumar Dash Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 30
High Courts11 Jul 2014
Anmol Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0081
High Courts11 Jul 2014
Jamshedpur Roller Flour Mills (Pvt.) Ltd. Vs Jharkhand State Electricity Board
Jharkhand High Court · (2014) 07 JH CK 0054
Electricity Act, 2003 — Section 126, 135, 135(1), 135(1A), 154
High Courts11 Jul 2014
Sakuntala Vs Central Coal Field Ltd.
Jharkhand High Court · (2014) 3 JLJR 566
Constitution of India, 1950 — Article 225, 226
High Courts10 Jul 2014
Krishna Prasad Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 32
High Courts10 Jul 2014
Kukna Champia Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 355 : (2014) 3 JLJR 575
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jul 2014
Vimal Kumar Patni Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 571
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 34, 406, 415, 420
High Courts10 Jul 2014
Antu Gope Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 298 : (2014) 4 JLJR 165
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302
High Courts10 Jul 2014
Tower Vision India Private Limited Vs State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0065
High Courts09 Jul 2014
Dharmendra Kumar Upadhyay Vs The State of Jharkhand
Jharkhand High Court · (2014) 07 JH CK 0097
High Courts09 Jul 2014
Deepak Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 85 : (2014) 3 JLJR 549
Penal Code, 1860 (IPC) — Section 376
High Courts09 Jul 2014
State of Jharkhand Vs Nirbhay Kumar Jha
Jharkhand High Court · (2015) 1 AJR 65 : (2014) 4 AJR 585