High Courts16 Jun 2014
Binod Bihari Verma Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
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Jharkhand High Court judgments
29,568 judgments · page 688 of 1,479
High Courts16 Jun 2014
Umesh Yadav Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 213
Penal Code, 1860 (IPC) — Section 304B, 306, 328, 34, 498A
High Courts16 Jun 2014
Shankar Prasad Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 214
High Courts16 Jun 2014
Bharat Coking Coal Ltd. Vs Brajendra Kumar Choubey
Jharkhand High Court · (2014) 4 AJR 175 : (2014) 143 FLR 662 : (2014) 3 JLJR 398
Limitation Act, 1963 — Section 5Payment of Gratuity Act, 1972 — Section 4, 4(6), 4(6)(b), 7(7)Penal Code, 1860 (IPC) — Section 161
High Courts16 May 2014
Surendra Prasad Thakur Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 749 : (2014) 3 JLJR 410
Bihar Reorganisation Act, 2000 — Section 53
High Courts16 May 2014
Mukta Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 582 : (2014) 4 JLJR 140
High Courts16 May 2014Dismissed
Madan Kumar Chaurasia Vs The Accountant General (A and E)
Jharkhand High Court · (2014) 3 JLJR 434
High Courts16 May 2014Dismissed
Jai Prakash Bhagat Vs The State of Jharkhand, Soni Devi and Amardeep
Jharkhand High Court · (2014) 05 JH CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts15 May 2014
Rameshwar Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 634
Constitution of India, 1950 — Article 226
High Courts15 May 2014
Kaushal Kumar Mishra Vs State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 133
High Courts15 May 2014
Prem Chandra Tripathi Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 522
High Courts15 May 2014
Shree Krishna Pandey Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 84
Constitution of India, 1950 — Article 21, 37, 47
High Courts15 May 2014
Mithilesh Kumar Verma Vs State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 154
Constitution of India, 1950 — Article 320, 320(3)(a)
High Courts13 May 2014
The State of Jharkhand Vs Ajamber Ahir
Jharkhand High Court · (2014) 3 JLJR 383
High Courts13 May 2014
Their Workman Vs Employer in relation to the Management of Sijua Area of Bharat Coking Coal Limited
Jharkhand High Court · (2014) 142 FLR 746 : (2015) 1 JLJR 11 : (2014) 3 LLJ 24 : (2014) LLR 1041
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 17B
High Courts12 May 2014Allowed
Sanjib Kumar Singh and Sanjay Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 05 JH CK 0068
Penal Code, 1860 (IPC) — Section 120(B), 120B, 409, 420, 467
High Courts12 May 2014Dismissed
Usha Kumari Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 311
High Courts12 May 2014Disposed Off
Apical Exim Private Limited Vs State of Jharkhand
Jharkhand High Court · (2014) 05 JH CK 0044
Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Mines and Minerals (Development and Regulation) Act, 1957 — Section 20, 21
High Courts12 May 2014Disposed Off
Ramashraya Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 05 JH CK 0034
High Courts12 May 2014Disposed Off
Md. Mosaheb Ali Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 05 JH CK 0024