High Courts27 Nov 2014
Baneshwar Kumbhkar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 419
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 664 of 1,479
High Courts27 Nov 2014
Basant Kumar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 129 : (2015) 2 JLJR 124
High Courts27 Nov 2014
Sahdev Pd. Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0057
High Courts27 Nov 2014
Afrozi Khatoon Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 125, 307, 362, 386, 389
High Courts27 Nov 2014
Saroj Kumar Sarkhel Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0018
High Courts27 Nov 2014
Shankar Narayan Singh Vs Bharat Coking Coal Limited
Jharkhand High Court · (2015) 2 JLJR 487
High Courts27 Nov 2014
Ranjit Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0016
High Courts27 Nov 2014
Rajan Bouri and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 301
High Courts26 Nov 2014Allowed
Aadarsh Kumar Vs Union of India and Others
Jharkhand High Court · (2015) 145 FLR 523
High Courts26 Nov 2014Allowed
Vinayak Prasad Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 BC 441 : (2016) 1 Crimes 125
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401 — Negotiable Instruments Act, 1881 - Section 138
High Courts26 Nov 2014
Samuel Linda Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 144 FLR 357 : (2015) 1 JLJR 243
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(t), 47, 72
High Courts26 Nov 2014
Rajkishore Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 549 : (2015) 1 JLJR 390
High Courts26 Nov 2014
Neeraj Goliyan Vs The Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 563
Constitution of India, 1950 — Article 311, 311 (2), 311(2)
High Courts26 Nov 2014
Samuel Linda Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0060
Constitution of India, 1950 — Article 311(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(f), 2(t), 47, 72
High Courts26 Nov 2014
Damodar Valley Corporation and Others Vs Mailee Devi
Jharkhand High Court · (2015) 144 FLR 355
High Courts26 Nov 2014
Arjun Prasad Sinha Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 341 : (2015) 1 JLJR 313
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts25 Nov 2014
The State of Jharkhand and Others Vs Sudhir Kumar Sinha
Jharkhand High Court · (2015) 1 AJR 387 : (2015) LabIC 1675
Constitution of India, 1950 — Article 14, 16
High Courts25 Nov 2014Allowed
Anup Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 77
High Courts24 Nov 2014Disposed off
Maryada Purushottam Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 210
Constitution of India, 1950 - Article 14
High Courts24 Nov 2014Disposed off
Mandodari Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 29
Constitution of India, 1950 - Article 226