High Courts01 Dec 2014
Gyan Jyoti Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 774
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 663 of 1,479
High Courts01 Dec 2014Dismissed
Ram Prakash Jha and Others Vs The Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 119
Constitution of India, 1950 - Article 311(2)
High Courts01 Dec 2014
Vijay Pandit and Others Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0077
High Courts01 Dec 2014
Dilip Kumar Routh Vs Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 517
Constitution of India, 1950 — Article 226
High Courts01 Dec 2014
Kashyap Construction Co. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 770
High Courts01 Dec 2014
Tohima Khatoon Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0047
High Courts01 Dec 2014
Shakuntala Patodia Vs State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 188
High Courts01 Dec 2014
Tulsi Sao Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0021
High Courts01 Dec 2014
Anil Kumar Marandi Vs The Union of India
Jharkhand High Court · (2015) 1 JLJR 528
High Courts01 Dec 2014
Ravi Shekhar Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 351 : (2015) 1 JLJR 600
Constitution of India, 1950 — Article 14, 16, 21
High Courts28 Nov 2014
Amrit Coal Carriers Vs Eastern Coalfields Limited and Others
Jharkhand High Court · (2015) 3 ARBLR 517 : (2015) 1 JLJR 686
Arbitration and Conciliation Act, 1996 — Section 7(4)(c)
High Courts28 Nov 2014
Sayeed Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 519
High Courts28 Nov 2014
Mister Azad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 357
Penal Code, 1860 (IPC) — Section 224, 225
High Courts28 Nov 2014
Anshu Behl Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 1 AJR 404 : (2015) 1 JLJR 659
High Courts28 Nov 2014
Bishwanath Chatterjee and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0061
Constitution of India, 1950 — Article 226, 227
High Courts28 Nov 2014
Sunil Kumar Marandi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 387
Constitution of India, 1950 — Article 226
High Courts28 Nov 2014
Hindustan Copper Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 365 : (2015) 5 FLT 120 : (2015) 1 JLJR 449
Copper Corporation (Taking Over of Management) Act, 1972 — Section 3(1)Forest (Conservation) Act, 1980 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 8(3)
High Courts28 Nov 2014
Hindustan Copper Limited Vs Union of India
Jharkhand High Court · (2015) 3 AJR 145 : (2015) 5 FLT 126 : (2015) 1 JLJR 508
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 20(3), 226Copper Corporation (Taking Over of Management) Act, 1972 — Section 3(1)
High Courts27 Nov 2014Dismissed
Shambhu Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 449
Constitution of India, 1950 - Article 226
High Courts27 Nov 2014
Surendra Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 651