High Courts04 Dec 2014
Shahnawaj and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 165 : (2015) 1 JLJR 583
Arms Act, 1959 — Section 27(i)Penal Code, 1860 (IPC) — Section 149, 302, 307
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 662 of 1,479
High Courts04 Dec 2014
Shahin Khan Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 9
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5, 60, 62Civil Procedure Code, 1908 (CPC) — Section 51
High Courts04 Dec 2014
J.G. Garments Vs Central Bank of India
Jharkhand High Court · (2015) 2 BC 553
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17
High Courts03 Dec 2014Dismissed
Aslam Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 437
Constitution of India, 1950 - Article 226 — Penal Code, 1860 (IPC) - Section 419, 420
High Courts03 Dec 2014
Sr. Divisional Commercial Manager, S.E. Railway and Others Vs Sunita Singh and Others
Jharkhand High Court · AIR 2015 Jhar 49 : (2015) 2 AJR 49 : (2015) 3 BC 454 : (2015) 1 JLJR 296
High Courts03 Dec 2014
G.J.S. Infratech Pvt. Ltd. Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2015) 1 AJR 790 : (2015) 1 JLJR 669
Constitution of India, 1950 — Article 226
High Courts03 Dec 2014
Rashik Lal Besra Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 311
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 2014
Kamal Nayan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 776
High Courts02 Dec 2014
Maksudan Yadav Vs The Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 655
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
Justina Orain Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 345
Chotanagpur Tenancy Act, 1908 — Section 83, 89
High Courts02 Dec 2014
Sarita Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 625
High Courts02 Dec 2014
Chandrajeet Kumar Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 532 : (2015) 1 JLJR 240
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts02 Dec 2014
Prasad Explosives and Chemicals Vs Jharkhand Urja Vikas Nigam Ltd.
Jharkhand High Court · (2015) 1 JLJR 772
Electricity Act, 2003 — Section 126
High Courts02 Dec 2014
Ashok Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 662
High Courts02 Dec 2014
Awanti Bala Gupta Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 529 : (2015) 2 JLJR 499 : (2015) 1 LLJ 586
High Courts02 Dec 2014
Sohri Devi Vs Jharkhand State Electricity Board
Jharkhand High Court · (2015) 2 JLJR 2
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
Anil Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 47 : (2015) 144 FLR 535 : (2015) 1 JLJR 238
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
IFICO Refractories Plant, a unit of Bharat Refractories Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 734 : (2015) 2 JLJR 6
Constitution of India, 1950 — Article 226
High Courts01 Dec 2014Dismissed
Mundrika Vishwakarma and Others Vs Raju Ram
Jharkhand High Court · (2015) 2 JLJR 4
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 5
High Courts01 Dec 2014Disposed off
Manoj Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2015) 4 AJR 332 : (2015) 2 JLJR 143