High Courts12 Dec 2014
Hem Bahadur Limbu Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 12 JH CK 0073
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 660 of 1,479
High Courts12 Dec 2014
Noel Kerketta Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 505
High Courts12 Dec 2014
Ezaz Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 44 : (2015) 1 JLJR 436
High Courts12 Dec 2014
Violet Kerketta and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 406 : (2015) 1 JLJR 339
High Courts12 Dec 2014
Tata Cummins Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 12 JH CK 0054
High Courts12 Dec 2014
R.S. Teachers Training College Vs Vinoba Bhave University and Others
Jharkhand High Court · (2015) 1 AJR 640 : (2015) 2 JLJR 102
High Courts12 Dec 2014
Bindeshwar Mahto and Others Vs Motilal Gope and Others
Jharkhand High Court · (2015) 1 JLJR 305
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts12 Dec 2014
Mana Birua Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 651 : (2015) 1 JLJR 568 : (2015) 2 LLJ 136
Industrial Disputes Act, 1947 - Section 33(2)(b) 33-C(2)
High Courts12 Dec 2014
Hem Bahadur Limbu Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 408
Constitution of India, 1950 — Article 226
High Courts12 Dec 2014
Mahali Oraon Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 342
Constitution of India, 1950 — Article 226
High Courts12 Dec 2014
Mahesh Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 78
High Courts12 Dec 2014
Raghaw Prasad Shahi Vs The Bihar State Electricity Board and Others
Jharkhand High Court · (2015) 1 AJR 617 : (2015) 1 JLJR 360
Constitution of India, 1950 — Article 226
High Courts11 Dec 2014
Krishna Mahto Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2015) 1 JLJR 474
High Courts11 Dec 2014
Devi Prasad Bandyapdhyay Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 336
High Courts11 Dec 2014
Aruna Rani Prajapati Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 DMC 136 : (2015) 1 JLJR 309
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts11 Dec 2014
General Manager Vs Deo Nandan Gwala
Jharkhand High Court · (2015) 144 FLR 792 : (2015) 1 JLJR 571 : (2015) 2 LLJ 254
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts11 Dec 2014
Sudhir Kumar Sadhu Khan Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 545
High Courts11 Dec 2014
Anjana Rashmi Minz Vs State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0032
Penal Code, 1860 (IPC) — Section 376, 420, 90
High Courts11 Dec 2014
Veer Kumar Jha Vs The Registrar General, High Court of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 490
High Courts11 Dec 2014
Devendra Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 411
Industrial Disputes Act, 1947 — Section 25(F)