High Courts17 Dec 2014
Babulog Jha Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 654 : (2015) 1 JLJR 619 : (2015) 2 LLJ 187
Constitution of India, 1950 — Article 141
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 659 of 1,479
High Courts17 Dec 2014
Tata Cummins Limited Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 353 : (2015) 1 JLJR 348
High Courts17 Dec 2014
Tiloka Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 307
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 506
High Courts17 Dec 2014
Manoj Soren and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 102 : (2015) 1 JLJR 680
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts16 Dec 2014Dismissed
Manoj Kumar Pandey Vs Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 212
Constitution of India, 1950 - Article 226
High Courts16 Dec 2014
Bharat Coking Coal Ltd. Vs Arun Krishna Rao Hazare
Jharkhand High Court · (2015) 144 FLR 664
Payment of Gratuity Act, 1972 — Section 4, 4(1), 4(6), 7(3), 7(3A)
High Courts16 Dec 2014Dismissed
Fuleshwar Saw Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 1
High Courts16 Dec 2014
Bharat Coking Coal Limited Vs Vijay Prasad Singh
Jharkhand High Court · (2015) 1 AJR 795 : (2015) 1 JLJR 491 : (2015) 1 LLN 480 : (2015) LLR 445
Payment of Gratuity Act, 1972 — Section 4, 4(1), 4(6), 7(3), 7(3A)
High Courts16 Dec 2014
Bharat Coking Coal Limited Vs Aran Krishna Rao Hazare
Jharkhand High Court · (2015) 1 JLJR 427 : (2015) LabIC 1679
Payment of Gratuity Act, 1972 — Section 4, 4(1), 4(6), 7(3), 7(3A)
High Courts15 Dec 2014
Manga Bando Pahan and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 769
High Courts15 Dec 2014
Shamim Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 481
High Courts15 Dec 2014Dismissed
Raaj Construction Co. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 5
High Courts15 Dec 2014
Gandur Bhagat and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 798 : (2015) 1 JLJR 694
Criminal Procedure Code, 1973 (CrPC) — Section 164, 281, 313Evidence Act, 1872 — Section 25, 26, 27, 30Motor Vehicles Act, 1988 — Section 177, 48, 50
High Courts15 Dec 2014
Dwarkadas Mangalchand Vs Manmohan Kedia and Others
Jharkhand High Court · (2015) 1 JLJR 778
High Courts15 Dec 2014
Jyoti Surin Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0016
Constitution of India, 1950 - Article 30(1)
High Courts15 Dec 2014
Jokhan Choudhary Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 419
High Courts15 Dec 2014
The State of Jharkhand and Others Vs Shiv Nandan Prasad Gupta
Jharkhand High Court · (2015) 1 JLJR 578
High Courts12 Dec 2014
Nirmal Kumar Singh Vs The Bharat Coking Coal Limited and Others
Jharkhand High Court · (2015) 1 JLJR 639
High Courts12 Dec 2014
Moullshree Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 526
High Courts12 Dec 2014
Shambhu Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 779 : (2015) 2 JLJR 128
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173(2), 193, 319Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307