High Courts21 Nov 2014
Vijay Singh Gope Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 645
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 665 of 1,479
High Courts21 Nov 2014
RamadharYadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0098
Penal Code, 1860 (IPC) — Section 216, 216A, 323, 324, 325
High Courts21 Nov 2014
Vaishnavi Ferro Tech (P) Limited and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 333 : (2015) 5 FLT 148 : (2015) 1 JLJR 399
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Micro, Small and Medium Enterprises Development Act, 2006 — Section 8Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 25(6), 25(7), 26
High Courts21 Nov 2014
Saddam Ansari Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts21 Nov 2014
Excel Venture Construction Co. (P) Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 690 : (2015) 1 JLJR 251
Bihar State Housing Board Act, 1982 — Section 24(3)(b), 27Constitution of India, 1950 — Article 14, 166, 226, 32Registration Act, 1908 — Section 17, 26
High Courts21 Nov 2014
Birsi Devi Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)Penal Code, 1860 (IPC) — Section 304B
High Courts21 Nov 2014
Krishna Deo Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 446 : (2015) 1 JLJR 415
High Courts20 Nov 2014Dismissed
Employers in relation to the Management of Sudamdih Shaft Mine Vs Shakuntala Devi
Jharkhand High Court · (2015) 145 FLR 525
Industrial Disputes Act, 1947 - Section 11-A
High Courts20 Nov 2014
Kamta Sinha Vs Bihar State Food & Civil Supply Corporation Ltd. and Others
Jharkhand High Court · (2014) 11 JH CK 0091
High Courts20 Nov 2014
Joydeb Dey Vs Punjab National Bank and Others
Jharkhand High Court · (2015) 1 JLJR 280
Constitution of India, 1950 — Article 226
High Courts20 Nov 2014Disposed off
Samphool Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 73
High Courts20 Nov 2014Disposed off
All India Progressive Women Association and Others Vs The Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 483
Unorganized Workers Social Security Act, 2008 - Section 14 3 6
High Courts19 Nov 2014Dismissed
Kartar Mineral and Steel Pvt. Ltd. Vs CCL
Jharkhand High Court · (2015) 2 BC 502
High Courts19 Nov 2014Dismissed
Barbrik Project Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 BC 591
High Courts19 Nov 2014
Rahul Dev Upadhayay Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 643
Constitution of India, 1950 — Article 226
High Courts19 Nov 2014
Dew Concrete Ties Private Limited Vs Jharkhand Urja Vikash Nigam Ltd. and Others
Jharkhand High Court · (2015) 2 AJR 95 : (2015) 1 JLJR 383
Electricity Act, 2003 — Section 126, 135, 154 (5)
High Courts19 Nov 2014
Barbrik Project Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 24 : (2015) 2 JLJR 30
High Courts19 Nov 2014
Jharkhand Urja Vikash Nigam Limited Vs Dew Concrete Pvt. Tiles Ltd. and Others
Jharkhand High Court · (2015) 1 JLJR 609
Electricity Act, 2003 — Section 126, 126(3), 126(5), 127, 135
High Courts19 Nov 2014
Sunil Kumar Chourasia Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 53 : (2015) 144 FLR 159 : (2015) 5 FLT 159 : (2015) 1 JLJR 248
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 90Consumer Protection Act, 1986 — Section 24-ALimitation Act, 1963 — Section 17(1)(c), 5
High Courts19 Nov 2014
Jitendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 221