High Courts18 Nov 2014
Chandana Rani Barik Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 573
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7-A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 666 of 1,479
High Courts18 Nov 2014
Purnman Thapa Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 722
High Courts18 Nov 2014
Bhim Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 648
High Courts18 Nov 2014
Moti Kumari Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0044
High Courts18 Nov 2014
Ramadhar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0043
High Courts18 Nov 2014
Barbrik Project Limited Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 646
High Courts17 Nov 2014
Ajay Prasad Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 506
Penal Code, 1860 (IPC) — Section 120-B, 387, 420
High Courts17 Nov 2014
Kumud Been Bandhu Sahay Tirkey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 281
Constitution of India, 1950 — Article 30(1)
High Courts17 Nov 2014
Moreish Foods Limited Vs Dasrath Mahto
Jharkhand High Court · (2015) 145 FLR 148 : (2015) 1 JLJR 237 : (2015) 2 LLJ 333
Industrial Disputes Act, 1947 — Section 2-A
High Courts17 Nov 2014
Srikant Poddar Vs Anju Kumari and Others
Jharkhand High Court · (2014) 11 JH CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 307, 498A
High Courts17 Nov 2014
Sushma Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 182
High Courts17 Nov 2014
Baleshwar Lohar Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts14 Nov 2014
Ranjan Kumar Pathak Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 524
High Courts14 Nov 2014
Vijay Kumar Vs State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 239, 258Penal Code, 1860 (IPC) — Section 159, 160
High Courts14 Nov 2014
Lalu Prasad Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 438
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300, 300(1), 313General Clauses Act, 1897 — Section 26
High Courts14 Nov 2014
Siya Ram Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 282
High Courts14 Nov 2014
Akhileshwar Prasad Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 55
High Courts13 Nov 2014
Steel Authority of India Limited Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 161
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(2)(g), 17A(1A), 18, 24A(3)
High Courts13 Nov 2014
Sushil Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 547 : (2015) 1 JLJR 90
High Courts13 Nov 2014
Milan Kumar Vs Central Coalfields Limited
Jharkhand High Court · (2015) 1 JLJR 247