High Courts10 Nov 2014
Dinesh Kumar Mahto Vs Bharat Coking Coal Limited
Jharkhand High Court · (2014) 11 JH CK 0013
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 668 of 1,479
High Courts10 Nov 2014Dismissed
Binay Kumar Sinha and Others Vs Union of India and Others
Jharkhand High Court · (2015) 3 JLJR 99
High Courts07 Nov 2014
Rajesh Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 BC 573
Negotiable Instruments Act, 1881 - Section 138
High Courts07 Nov 2014
Binod Prasad Gupta Vs Birsa Agricultural University
Jharkhand High Court · (2015) 1 JLJR 454
High Courts07 Nov 2014
Kanti Mahanty Rohini Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0036
Land Acquisition Act, 1894 — Section 36, 48
High Courts07 Nov 2014
Bhim Modi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 215
Criminal Procedure Code, 1973 (CrPC) — Section 258, 311, 313
High Courts05 Nov 2014
Chetlal Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 502
High Courts05 Nov 2014
Satyanarayan Mandal Vs The State of Bihar
Jharkhand High Court · (2014) 11 JH CK 0038
High Courts05 Nov 2014
Rajesh Ravidas Vs Central Coalfields Ltd.
Jharkhand High Court · (2014) 11 JH CK 0021
High Courts03 Nov 2014
Manoj Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 522
Penal Code, 1860 (IPC) — Section 279, 304, 337, 338
High Courts03 Nov 2014
Chandu Marla and Others Vs Oriental Insurance Company Ltd. and Others
Jharkhand High Court · (2015) 1 AJR 447
Motor Vehicles Act, 1988 — Section 140
High Courts03 Nov 2014
Nitu Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 15
Criminal Procedure Code, 1973 (CrPC) — Section 378 (4)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts03 Nov 2014
Dadan Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0039
High Courts03 Nov 2014
Baleshwar Yadav Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 96
Land Acquisition Act, 1894 — Section 12, 18, 4, 5A, 6
High Courts03 Nov 2014
Most Lata Devi Vs Central Coalfields Limited
Jharkhand High Court · (2014) 11 JH CK 0022
High Courts03 Nov 2014Dismissed
Navrang Tiwary Vs Usha Devi
Jharkhand High Court · (2015) 3 JLJR 82
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts01 Nov 2014
Mrityunjay Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 260
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Nov 2014
Harihar Cold Storage Vs Jharkhand State Electricity Board
Jharkhand High Court · (2015) 1 AJR 55
Electricity Act, 2003 — Section 126, 135, 152, 154(5), 156
High Courts01 Nov 2014
Maheshwar Marik Vs The State of Bihar
Jharkhand High Court · (2015) 1 AJR 240 : (2015) 1 JLJR 392
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 426