High Courts17 Oct 2014Dismissed
Dilip Garodia Vs State of Jharkhand
Jharkhand High Court · (2015) 3 Crimes 114
Criminal Procedure Code, 1973 (CrPC) - Section 155 41A 71 73Penal Code, 1860 (IPC) - Section 466 467
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Jharkhand High Court judgments
29,568 judgments · page 670 of 1,479
High Courts16 Oct 2014
Nitya Nand Sharma Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 907
High Courts16 Oct 2014
Subhas Simon Mundu Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 451 : (2015) 1 JLJR 217
High Courts16 Oct 2014
Savita Kumari Nayak Vs State of Jharkhand
Jharkhand High Court · (2014) 10 JH CK 0001
High Courts15 Oct 2014
Chandan Ravidas Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2015) 144 FLR 57
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 18(3)
High Courts15 Oct 2014
Vijeta Projects and Infrastructures Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 76
High Courts15 Oct 2014
Bangali Yadav Vs State of Jharkhand State of Jharkhand Vs Bangali Yadav
Jharkhand High Court · (2014) 10 JH CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Oct 2014
Manjhi Tudu Vs State of Jharkhand
Jharkhand High Court · (2015) 2 Crimes 534 : (2015) 1 JLJR 229
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Oct 2014
Matilda Toppo Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 132
High Courts14 Oct 2014
Sanjeev Sharan Vs The State of Jharkhand
Jharkhand High Court · (2014) 10 JH CK 0040
High Courts14 Oct 2014
Mahadev Sharan Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 168
Chotanagpur Tenancy Act, 1908 — Section 85, 85(2), 85(4), 87, 89
High Courts14 Oct 2014
Paritran Trust Vs Punjab National Bank
Jharkhand High Court · AIR 2015 Jhar 34 : (2015) 1 AJR 398 : (2015) 2 BC 82
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 17
High Courts14 Oct 2014
Muchi Ram Mahato Vs Santish Mahato
Jharkhand High Court · (2015) 1 JLJR 424
Chotanagpur Tenancy Act, 1908 — Section 17, 19, 83, 89
High Courts14 Oct 2014
Maheshwar Thakur Vs The Union of India
Jharkhand High Court · (2014) 4 JLJR 338
Railways Act, 1989 — Section 124A
High Courts13 Oct 2014
Rameshwar Gope Vs Jharkhandi Choudhary
Jharkhand High Court · (2014) 4 JLJR 336
High Courts10 Oct 2014
Saurav Kumar Vs The Union of India
Jharkhand High Court · (2014) 4 AJR 566 : (2014) 4 JLJR 351
Bihar Reorganisation Act, 2000 — Section 2(f), 84, 85Constitution of India, 1950 — Article 341, 342National Commission for Backward Classes Act, 1993 — Section 11, 9
High Courts09 Oct 2014
Keswar Oraon Vs Biria Oraon
Jharkhand High Court · (2014) 4 JLJR 362
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 4
High Courts09 Oct 2014
Sura Bhumij Vs Bharat Coking Coal Limited
Jharkhand High Court · (2014) 4 JLJR 343