High Courts09 Oct 2014
Ganesh Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 185
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 671 of 1,479
High Courts09 Oct 2014Allowed
Jasim Vs State of Jharkhand
Jharkhand High Court · (2015) 2 Crimes 538
Criminal Procedure Code, 1973 (CrPC) - Section 482Essential Commodities Act, 1955 - Section 7
High Courts08 Oct 2014
Amarnath Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 337
Penal Code, 1860 (IPC) — Section 376
High Courts08 Oct 2014
Pradyuman Prasad Sah Vs Damodar Valley Corporation
Jharkhand High Court · (2015) 1 AJR 377 : (2015) 1 JLJR 234
Constitution of India, 1950 — Article 12
High Courts08 Oct 2014
R.D. Construction Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 102 : (2015) 1 JLJR 67
Constitution of India, 1950 — Article 226
High Courts08 Oct 2014
Raj Kumar Rajesh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 73
High Courts08 Oct 2014
Parmatma Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 49 : (2014) 4 JLJR 357
High Courts08 Oct 2014
Ramdeo Bharti Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 334
High Courts08 Oct 2014
Sanjay Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 232
High Courts08 Oct 2014Allowed
S. Aikat Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 599 : (2015) 5 FLT 29 : (2015) 1 JLJR 60
Criminal Procedure Code, 1973 (CrPC) — Section 482Mines Act, 1952 — Section 18, 18(5), 2(1)(c), 2(1)(j), 2(c)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts07 Oct 2014
Sunil Kumar Pandey Vs The State of Jharkhand
Jharkhand High Court · (2014) 10 JH CK 0039
High Courts07 Oct 2014
Bhadwa Bedia Vs Central Coalfields Limited
Jharkhand High Court · (2015) 2 AJR 131 : (2015) 1 JLJR 325
High Courts07 Oct 2014
Kishan Parasrampuria Vs The Ranchi Municipal Corporation
Jharkhand High Court · (2015) 1 AJR 408
Jharkhand Municipal Act, 2011 — Section 387, 387(7), 449
High Courts26 Sept 2014
The State of Jharkhand Vs Marium Suren and Others
Jharkhand High Court · (2014) 09 JH CK 0078
Constitution of India, 1950 — Article 12Jharkhand Education Tribunal Act, 2005 — Section 10, 15, 2(n), 8, 8(a)
High Courts26 Sept 2014
Forum Infrastructure (P) Ltd. Vs Adityapur Industrial Area Development Authority and Others
Jharkhand High Court · (2015) 1 AJR 587
Environment (Protection) Act, 1986 — Section 3(3)
High Courts26 Sept 2014
Tata Steel Limited Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 FLT 913
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8(3)
High Courts26 Sept 2014
Amar Bahadur Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 458
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 309
High Courts26 Sept 2014
State of Jharkhand Vs Marium Suren
Jharkhand High Court · (2014) 4 AJR 593 : (2015) 1 JLJR 627
Constitution of India, 1950 — Article 12Jharkhand Education Tribunal Act, 2005 — Section 10, 15, 2(n), 8, 8(a)
High Courts25 Sept 2014
Fahim Khan Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 Crimes 163
Constitution of India, 1950 — Article 226, 309Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 302, 303, 306, 307