High Courts01 Apr 2016Disposed Off
M/s. Rameshwara Jute Mills Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 477
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8A (6)
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 565 of 1,479
High Courts01 Apr 2016Dismissed
Manik Bhowmick Vs Smt. Sarita Bhowmick
Jharkhand High Court · (2016) 162 AIC 778 : (2017) AIR(Jharkhand) 77 : (2017) 2 AIRJharR 439 : (2016) 3 JBCJ 207 : (2016) 2 JCR 606 : (2016) 2 JLJR 646
Hindu Marriage Act, 1955 - Section 13(1)(i)(b), 13(1)(ia)
High Courts01 Apr 2016Dismissed
Hiralal Keshri Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 466
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts31 Mar 2016Dismissed
Ashok Kumar Mishra Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 AIRJharR 685 : (2017) 1 JBCJ 438 : (2016) 4 JCR 54 : (2016) 2 JLJR 603
Constitution of India, 1950 - Article 14, 226, 235, 311
High Courts31 Mar 2016Disposed Off
Chuman Oraon Vs Birsa Agriculture University and anr.
Jharkhand High Court · (2016) 2 JBCJ 536
Constitution of India, 1950 — Article 226
High Courts31 Mar 2016Allowed
Mahesh Kumar Vs Manohar Lal
Jharkhand High Court · (2016) 165 AIC 314 : (2016) 4 AIRJharR 134 : (2016) 3 JCR 159
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1
High Courts31 Mar 2016Partly Allowed
Agros Impex India Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 AIRJharR 163 : (2016) 3 JCR 47
Constitution of India, 1950 - Article 14, Article 226Motor Vehicles Act, 1988 - Section 4
High Courts30 Mar 2016Dismissed
Rohit Kumar Singh @ Rohit Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) ACD 621
Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 147
High Courts30 Mar 2016Allowed
Sanjeev Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 165 AIC 316 : (2016) 3 JCR 31
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Electricity Act, 2003 - Section 135, 153
High Courts30 Mar 2016Allowed
Dev Multicom Pvt. Ltd. Vs Bharat Coking Coal Ltd. & Others
Jharkhand High Court · (2016) AIR(Jharkhand) 110 : (2016) 3 AIRJharR 245 : (2016) 2 JBCJ 508 : (2016) 2 JCR 657 : (2016) 3 JLJR 45
Constitution of India, 1950 - Article 226
High Courts30 Mar 2016Dismissed
Umesh Kumar Singh Vs State Election Commission and Others
Jharkhand High Court · (2016) AIR(Jharkhand) 101 : (2016) 2 AIRJharR 713 : (2016) 3 JCR 219
Constitution of India, 1950 - Article 141, Article 142, Article 19(1), Article 19(1)(a), Article 226, Article 243K, Article 243V, Article 243ZA, Article 32, Article 324, Article 324(1)Criminal Procedure Code, 1973 (CrPC) - Section 109, Sectio
High Courts30 Mar 2016Disposed Off
Surajmal Sao Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 174
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Mar 2016Allowed
Sanjiv Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JBCJ 519 : (2016) 3 JCR 433
Constitution of India, 1950 — Article 226Jharkhand Warden Cadre (Appointment and Promotion and Service Conditions) Regulations, 2013 — Clause 3(c)
High Courts30 Mar 2016Allowed
Anil Keshri Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 235 : (2016) 4 ECrC 113 : (2016) 2 JLJR 623
Criminal Procedure Code, 1973 (CrPC) - Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Rule 7, 23, 3(i)
High Courts30 Mar 2016Disposed Off
M/s Josh Mining and Infracon Pvt. Ltd. Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 394
High Courts29 Mar 2016Dismissed
Awanindra Madhawa Bajpayee S/o Late Ragubir Bajpayee resident of village Akhta, PO Akhta, PS Bargania, District Sitamarhi, Bihar - Petitioner @HASH Union of India, the Secretary Ministry of Home Affairs, Shastri Bhawan, North Block, PO and PS North Block,
Jharkhand High Court · (2016) 4 JBCJ 435 : (2016) 3 JLJR 567
High Courts29 Mar 2016Disposed Off
Ibrahim Hussain Vs State of Jharkhand
Jharkhand High Court · (2016) AIR(Jharkhand) 131 : (2016) 4 AIRJharR 133
Registration Act, 1908 — Section 17, 72
High Courts29 Mar 2016Disposed Off
M/s. National Building Construction Corporation Limited, a Government of India Enterprise and a company within the meaning of the Companies Act, 1956 and having its registered office at N.B.C.C. Bhawan, Lodhi Road, New Delhi- 110003 and its Regional offic
Jharkhand High Court · (2016) 4 AIRJharR 309 : (2017) 1 JBCJ 64 : (2016) 4 JCR 88
Constitution of India, 1950 - Article 226Jharkhand Value Added Tax Act, 2005 - Section 35, Section 44, Section 58
High Courts29 Mar 2016Dismissed
Rabia Khatoon Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 629
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)
High Courts29 Mar 2016Disposed Off
Pradeep Besra Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 158 : (2016) 3 ECrC 157
Penal Code, 1860 (IPC) - Section 302, 452