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Jharkhand High Court judgments

29,567 judgments · page 567 of 1,479

High Courts16 Mar 2016Allowed

Ram Kumar Singh Vs State of Jharkhand and another

Jharkhand High Court · (2016) 2 AIRJharR 640 : (2016) 3 JBCJ 26 : (2016) 3 JCR 40 : (2017) 2 JLJR 201

Civil Services (Classification Control and Appeal) Rules, 1930 - Rule 49 (A)Constitution of India, 1950 - Article 309, 311