High Courts05 Apr 2016Disposed Off
Direct Media Distribution Ventures (P) Ltd. Vs Jharkhand Urja Vikas Nigam Ltd.
Jharkhand High Court · (2016) 3 AIRJharR 455
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 564 of 1,479
High Courts05 Apr 2016Allowed
Ananga Karmakar @ Ananda Karmakar Vs South Eastern Railway through Chief Commercial Manager, Howrah and others
Jharkhand High Court · (2016) 2 AIRJharR 586
Constitution of India, 1950 - Article 14, 226, 299
High Courts05 Apr 2016Dismissed
Bharti Prasad Roy Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 4 AIRJharR 840 : (2017) 1 JBCJ 452 : (2016) 2 JCR 641 : (2016) 3 JLJR 7
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Disposed Off
Ved Prakash Patwa Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JCR 614
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Partly Allowed
Sukhlal Singh @ Triya Singh @ Mithun Singh, S/o Late Jagdish Singh, resident of village Kanas, P.S. Dhalbhumgarh, District East Singhbhum (Jharkhand) Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 572 : (2016) 2 ECrC 711
Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Apr 2016Disposed Off
Rupesh Kumar Singh Vs Union of India
Jharkhand High Court · (2016) 3 AIRJharR 811 : (2016) 3 JBCJ 512 : (2016) 3 JCR 4 : (2016) 3 JLJR 1
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Allowed
Harinandan Rajak Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 570 : (2016) 3 JBCJ 329 : (2016) 3 JCR 11 : (2016) 3 JLJR 34
Constitution of India, 1950 — Article 311
High Courts04 Apr 2016Dismissed
Fateh Besara Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 408 : (2016) 3 ECrC 191
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
High Courts04 Apr 2016Disposed Off
Maps Mines and Minerals Ltd. East Singhbhum Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 2 JCR 630
Constitution of India, 1950 - Article 226Jharkhand Minerals Dealers Rules, 2007 - Rule 11, 12Mines and Minerals (Development and Regulation) Act, 1957 - Section 23
High Courts04 Apr 2016Dismissed
Rameshwar Kumar Vs The State of Jharkhand and another
Jharkhand High Court · (2017) 1 AIRJharR 524 : (2016) 149 FLR 732 : (2017) 1 JBCJ 458 : (2016) 4 JCR 62 : (2016) 2 JLJR 638
High Courts04 Apr 2016Disposed Off
Awadesh Singh @ Awadhesh Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 205
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts04 Apr 2016Dismissed
Pritam Kumar, Roy Vs State of Jharkhand, through the Principal Secretary, Jharkhand Public Service Commission
Jharkhand High Court · (2016) 3 AIRJharR 313 : (2016) 2 JCR 627
High Courts04 Apr 2016Disposed Off
Shri Hansraj Sardana Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 621 : (2016) 4 JCR 9
High Courts04 Apr 2016Allowed
Md. Jalil Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 79 : (2016) 3 ECrC 207
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34
High Courts04 Apr 2016Dismissed
Bidya Lakhan Bhagat @ Vidya Lakhan Bhagat Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 720
Penal Code, 1860 (IPC) — Section 420
High Courts04 Apr 2016Disposed Off
Sharda Devi Vs The Vice-Chancellor, Ranchi University, The Registrar, Ranchi University, State of Jharkhand through Secretary
Jharkhand High Court · (2017) 1 JBCJ 674 : (2016) 2 JCR 646 : (2016) 3 JLJR 126
Constitution of India, 1950 - Article 226
High Courts04 Apr 2016Dismissed
Bhukha Oraon Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 237 : (2016) 4 ECrC 332 : (2016) 4 JBCJ 211 : (2016) 4 JLJR 428
Penal Code, 1860 (IPC) — Section 302, 449Prevention of Witch (Daain) Practices Act, 1999 — Section 4
High Courts04 Apr 2016Disposed Off
Sheodesh Singh Vs Union of India
Jharkhand High Court · (2017) 1 JBCJ 436 : (2016) 2 JCR 648
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Disposed Off
Mithilesh Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 467
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 366
High Courts01 Apr 2016Disposed Off
BIFR Vs M/s. UMI Special Steel Ltd.
Jharkhand High Court · (2016) 2 AIRJharR 478 : (2016) 3 JCR 19
Companies Act, 1956 — Section 433