High Courts06 Apr 2016Disposed Off
Shankar Kumar Pandit Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 678 : (2016) 2 JLJR 656
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 563 of 1,479
High Courts06 Apr 2016Disposed Off
Sushma Rashmi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 547
Bihar Public Land Encroachment Act, 1956 — Section 3
High Courts05 Apr 2016Dismissed
Charku Oraon Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 717
Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 2016Dismissed
Mojibuz Zaman Khan Vs State of Jharkhand & Others
Jharkhand High Court · (2017) 1 JBCJ 627 : (2016) 2 JCR 635 : (2016) 3 JLJR 4
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Dismissed
Ram Ratan Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 714
Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 2016Allowed
Hari B.P. Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2016) 2 AIRJharR 849 : (2016) 2 CLR 730 : (2016) 149 FLR 726 : (2016) 3 JBCJ 183 : (2016) 3 JCR 16 : (2016) 3 JLJR 653 : (2016) LabLR 984
High Courts05 Apr 2016Disposed Off
Udai Pratap Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 557 : (2016) 2 JCR 617
Constitution of India, 1950 — Article 14, 309, 311Jharkhand Service Code, 2001 — Section 97
High Courts05 Apr 2016Dismissed
Bhola Ram Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 2 JCR 644
High Courts05 Apr 2016Disposed Off
Sri Gajadhar Singh, S/o Late Deo Nandan Singh, Resident of Centry Office Putki, (M.A.D.A. Colony), P.O. Kaunda, P.S. Putki, Dist-Dhanbad Vs Mineral Area Development Authority, through its Managing Director, Having its office at, Lubi Circula
Jharkhand High Court · (2016) 2 AIRJharR 474
Constitution of India, 1950 — Article 16, 226
High Courts05 Apr 2016Disposed Off
South West Pinnacle Exploration Pvt. Ltd., through its Managing Director, Vikash Jain, Gurgaon, Haryana Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 563
Constitution of India, 1950 — Article 226, 299
High Courts05 Apr 2016Allowed
Chumnu Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 468
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 325, 327, 341, 354, 379, 504, 506
High Courts05 Apr 2016Allowed
Kanti Devi @ Kanti Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 120
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Apr 2016Allowed
Satyadeo Ram Dangi @ Satyadeo Mahto Son of Late Shiv Nath Mahto and another Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 565 : (2016) CriLJ 2977 : (2016) 4 Crimes 549
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts05 Apr 2016Disposed Off
Dudh Nath Singh Vs Chairman, (J.S.E.B.) Jharkhand State Electricity Board and Others
Jharkhand High Court · (2016) 2 AIRJharR 469
Constitution of India, 1950 — Article 16, 226
High Courts05 Apr 2016Disposed Off
Krishna Kumar Poddar Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 574
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8
High Courts05 Apr 2016Disposed Off
Lalan Singh Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 AIRJharR 588
Constitution of India, 1950 - Article 16, 226
High Courts05 Apr 2016Disposed Off
Israr Ahmad Vs Mineral Area Development Authority
Jharkhand High Court · (2016) 2 AIRJharR 571
Constitution of India, 1950 — Article 16, 226
High Courts05 Apr 2016Disposed Off
Md. Hasnain Khan Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 AIRJharR 587
Constitution of India, 1950 - Article 16
High Courts05 Apr 2016Allowed
Deonandan Singh, S/o Indal Singh R/o Village Madan Dih, P.S. Manika, District Latehar Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 471 : (2016) 3 ECrC 112 : (2016) 3 JBCJ 213 : (2016) 2 JLJR 665
Penal Code, 1860 (IPC) — Section 300
High Courts05 Apr 2016Disposed Off
Nilmoni Khakha Vs Bahalen Sanga and Others
Jharkhand High Court · (2016) 2 AIRJharR 470 : (2017) 1 JBCJ 176
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4