High Courts18 Apr 2016Dismissed
Rajesh Jain Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 259
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Electricity Act, 2003 — Section 135, 138Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 561 of 1,479
High Courts18 Apr 2016Allowed
Awadh Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 115 : (2016) 3 JBCJ 515 : (2017) 1 JCR 365 : (2016) 3 JLJR 308 : (2016) LIC 4485
High Courts18 Apr 2016Allowed
Jagjit Singh, Son of Sardar Man Singh, Resident of 'D' Ram Das Bhatta, P.O. and P.S. Bistupur, Jamshedpur, Distrit - Singhbhum East - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 ECrC 148
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 409, Section 420, Section 467, Section 468, Section 471, Section 472
High Courts18 Apr 2016Dismissed
Dinu Kumar Pandey Vs Union of India
Jharkhand High Court · (2016) 4 AIRJharR 551 : (2016) 3 JCR 481
High Courts18 Apr 2016Disposed Off
Ranjana Kumari Vs Jharkhand State Electricity Board
Jharkhand High Court · (2016) AAC 2285 : (2016) 3 AIRJharR 672 : (2017) 1 CivilLJ 387 : (2016) 4 JCR 243
Electricity (Supply) Act, 1948 — Section 79Workmens Compensation Act, 1923 — Section 3
High Courts18 Apr 2016Disposed Off
Chandra Shekhar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 475
High Courts18 Apr 2016Disposed Off
Bijay Shanker Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 470 : (2016) 4 JBCJ 601 : (2016) 3 JCR 478 : (2016) 3 JLJR 14
High Courts18 Apr 2016Dismissed
Ruplal Marandi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 424 : (2017) 1 PCCR 132
High Courts18 Apr 2016Dismissed
Rajesh Prasad Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 722 : (2016) 6 FLT 841 : (2016) 3 JCR 524 : (2017) 1 PCCR 109
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 29, 30, 33, 52, 52D
High Courts18 Apr 2016Disposed Off
Suleman Kaji Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 419
High Courts18 Apr 2016Dismissed
Bijay Sah Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 424 : (2016) 3 ECrC 574 : (2016) 4 JLJR 95 : (2017) 1 PCCR 98
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2)
High Courts18 Apr 2016Allowed
Gamhar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 383 : (2016) 3 JLJR 282 : (2017) 1 PCCR 174
High Courts18 Apr 2016Allowed
Rajesh Kumar Agarwal Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 278 : (2017) 1 PCCR 121
High Courts13 Apr 2016Disposed Off
Court on its Own Motion Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 391
High Courts13 Apr 2016Dismissed
Tauhid Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 162 AIC 554
Penal Code, 1860 (IPC) - Section 396, 412
High Courts12 Apr 2016Dismissed
Ghosh Choudhary Vs State of Jharkhand
Jharkhand High Court · (2016) 163 AIC 273 : (2016) 3 AIRJharR 361 : (2016) 3 ECrC 166 : (2016) 3 JBCJ 240 : (2016) 3 JLJR 63
Penal Code, 1860 (IPC) - Section 149, 302
High Courts12 Apr 2016Dismissed
Ravi Chemmencheri @ C. Ravi and anr. Vs The State of Jharkhand and anr.
Jharkhand High Court · (2016) 4 AIRJharR 658 : (2016) 3 ECrC 173 : (2016) 2 JBCJ 577 : (2016) 3 JLJR 30
Criminal Procedure Code, 1973 (CrPC) — Section 245
High Courts12 Apr 2016Dismissed
Lakhan Bhuian and another Vs State of Jharkhand
Jharkhand High Court · (2016) 162 AIC 567
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
High Courts12 Apr 2016Disposed Off
Krishna Kumar Singh, Ex-Constable No. 245, son of Late Inder Singh, resident of Vill. Bhajania, P.O. and P.S. Mohammadganj, District Palamau - Petitioner [In W.P. (S) No. 5656 of 2008] @HASH State of Jharkhand [In all the case]
Jharkhand High Court · (2016) 4 AIRJharR 369
Constitution of India, 1950 - Article 311
High Courts12 Apr 2016Dismissed
Police 728 Anant Kumar alias Bablu Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 149 FLR 728 : (2016) 3 JCR 201