High Courts20 Apr 2016Allowed
Managing Director, UCO Bank Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 783 : (2016) 3 JLJR 115
Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 560 of 1,479
High Courts20 Apr 2016Dismissed
Dakua Tiria Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 58 : (2016) 3 ECrC 471 : (2016) 3 JBCJ 368 : (2016) 3 JLJR 500
Penal Code, 1860 (IPC) - Section 302
High Courts20 Apr 2016Disposed Off
Mangal Soren Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 683
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts18 Apr 2016Dismissed
Jay Kishore Choudhary Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 250
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 406, 409, 420, 467, 468, 471
High Courts18 Apr 2016Disposed Off
Kamala Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 736 : (2016) 3 JCR 593 : (2016) 3 JLJR 107 : (2017) 1 PCCR 57
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 302, 307
High Courts18 Apr 2016Disposed Off
Dr. Umeshwar Sharma Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 262 : (2016) 151 FLR 382 : (2016) 3 JBCJ 170 : (2016) 3 JCR 472 : (2016) 3 JLJR 272
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Allowed
Mahendra Bhuiya - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2016) 4 ECrC 175
Penal Code, 1860 (IPC) - Section 302
High Courts18 Apr 2016Disposed Off
Sudhir Rajwar Vs Savitri Devi
Jharkhand High Court · (2016) 3 JCR 424
High Courts18 Apr 2016Disposed Off
Vishwanath Prasad Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 447
High Courts18 Apr 2016Disposed Off
Ruben Soreng Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 336
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Allowed
Mithun Kumar Vs Union of India
Jharkhand High Court · (2016) AAC 1909 : (2017) 2 ACC 697 : (2017) ACJ 756 : (2017) 169 AIC 413 : (2016) 3 AIRJharR 324 : (2016) 4 JCR 38 : (2017) 2 JLJR 424
High Courts18 Apr 2016Allowed
Sunil Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 58
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts18 Apr 2016Allowed
Akhileshwar Prasad Ojha @ Akhileshwar Kumar Ojha Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 387 : (2017) 2 PCCR 6
High Courts18 Apr 2016Allowed
Prakash Chandra Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 254
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Allowed
Jagai Barika @ Dabro Barika Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 225
Penal Code, 1860 (IPC) - Section 302, 34, 364
High Courts18 Apr 2016Disposed Off
Sunil Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 565 : (2017) 1 JBCJ 684 : (2016) 3 JCR 421 : (2016) 2 JLJR 654
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Disposed Off
Chetan Lal Ganjir Vs Union of India
Jharkhand High Court · (2016) 4 AIRJharR 378 : (2016) 3 JBCJ 166 : (2016) 3 JCR 317 : (2016) 3 JLJR 373
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Disposed Off
Mohammad Qyum Ansari Vs Wahida Khatoon
Jharkhand High Court · (2016) 4 JCR 253
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts18 Apr 2016Allowed
Sonu Barnwal Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 428
High Courts18 Apr 2016Allowed
Gayatri Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 376 : (2017) 1 PCCR 178