COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 520 of 1,479

High Courts09 Nov 2016Dismissed

Hamid Ansari Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 22 : (2017) 2 JCR 687 : (2017) 1 JCR 446 : (2016) 4 JLJR 727

Constitution of India, 1950 - Article 226Jharkhand Trade Articles (Licences Unification) Order, 1984 - Clause 11, Clause 28

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High Courts09 Nov 2016Disposed Off

Siya Ram Singh Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 54

Constitution of India, 1950 - Article 226

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High Courts08 Nov 2016Disposed Off

Dinesh Chandra Gupta Vs Shrestha Gupta

Jharkhand High Court · (2017) 1 AIRJharR 780 : (2017) 1 JBCJ 380 : (2016) 4 JLJR 608

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226

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High Courts08 Nov 2016Disposed off

Karan Gope Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 61 : (2017) 1 JCR 473

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 34

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High Courts08 Nov 2016Dismissed

Awadh Bihari Singh Vs State of Jharkhand

Jharkhand High Court · (2016) 4 JLJR 720

Constitution of India, 1950 - Article 226

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High Courts08 Nov 2016Dismissed

Bipin Kumar Singh Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 11

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High Courts08 Nov 2016Disposed Off

Prayag Mahto Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 461

Constitution of India, 1950 - Article 226

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High Courts28 Oct 2016Allowed

M/s Krishna Kumar Singh Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 711 : (2017) 1 JLJR 117

Constitution of India, 1950 - Article 226

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High Courts28 Oct 2016Disposed Off

Abhishek Kumar Sah Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 564 : (2017) 2 JCR 259

Constitution of India, 1950 - Article 226

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High Courts28 Oct 2016Disposed Off

Kaushlendra Kumar Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 361

Constitution of India, 1950 - Article 226

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High Courts28 Oct 2016Disposed Off

Pankaj Giri Vs Bharat Coking Coal Ltd. Dhanbad

Jharkhand High Court · (2017) 1 AIRJharR 825 : (2017) 2 JBCJ 441

Constitution of India, 1950 - Article 226

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High Courts28 Oct 2016Disposed Off

Ishwar Nath Jha Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 36

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High Courts28 Oct 2016Allowed

Bhishm Prasad Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 450 : (2017) 2 JBCJ 100 : (2017) 1 JLJR 104

Constitution of India, 1950 - Article 226

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High Courts28 Oct 2016Allowed

Mithilesh Kumar Pandey Vs The State of Jharkhand through the Secretary

Jharkhand High Court · (2017) 2 JBCJ 102 : (2017) 2 JCR 683 : (2017) 2 JLJR 79

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 - Ordinance, 1980, Rule 18(3)(f)

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High Courts28 Oct 2016Disposed Off

Talat Nigar Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 194

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High Courts28 Oct 2016Disposed Off

Ram Swaroop Manjhi Vs Bharat Coking Coal Limited

Jharkhand High Court · (2017) 2 JBCJ 404

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High Courts28 Oct 2016Disposed Off

Susanna Minz Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 221

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High Courts28 Oct 2016Dismissed

Amarnath Jha Vs Accountant General, Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 823 : (2017) 1 JBCJ 606 : (2017) 2 JCR 495 : (2017) 1 JLJR 157

Constitution of India, 1950 - Article 226

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High Courts28 Oct 2016Disposed Off

Bigan Bhuia Vs Bharat Coking Coal Limited

Jharkhand High Court · (2017) 2 JBCJ 409

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High Courts27 Oct 2016Allowed

Chitranjan Sharma Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 445 : (2017) 1 JBCJ 593 : (2017) 2 JCR 13

Constitution of India, 1950 - Article 226

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