High Courts27 Oct 2016Dismissed
Teklal Mandal Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 794 : (2017) 1 JLJR 195
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 521 of 1,479
High Courts27 Oct 2016Disposed off
Dhiren Chandra Pandey Vs M/s. Bharat Coking Coal Limited, District-Dhanbad
Jharkhand High Court · (2017) 2 AIRJharR 162 : (2017) 2 JBCJ 64 : (2017) 1 JCR 458
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 12(2), Section 4, Section 6
High Courts27 Oct 2016Dismissed
Md. Firoz Vs Union of India
Jharkhand High Court · (2017) 2 JCR 594 : (2017) 2 JLJR 135
Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011 - Rule 8
High Courts27 Oct 2016Dismissed
Robin Thomas Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 399
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
High Courts27 Oct 2016Dismissed
Sunil Prasad Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 83 : (2017) 1 JCR 638 : (2017) 1 JLJR 617
High Courts27 Oct 2016Disposed Off
Prahlad Singh Vs Central Coalfields Limited
Jharkhand High Court · (2017) 1 AIRJharR 183 : (2017) 2 JBCJ 174 : (2017) 1 JCR 468 : (2017) 1 JLJR 380
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Dismissed
Shashi Kant Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 795 : (2017) 2 JBCJ 163 : (2017) 1 JCR 540 : (2017) 1 JLJR 275
Constitution of India, 1950 - Article 226
High Courts26 Oct 2016Dismissed
The State of Bihar Vs Kuldip Yadav
Jharkhand High Court · (2017) 1 ECrC 582 : (2017) 1 JBCJ 381 : (2017) 1 JLJR 132
Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 302, Section 323
High Courts26 Oct 2016Dismissed
Kumari Ruby Choudhary Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 22 : (2017) 2 JCR 129 : (2016) 4 JLJR 544
Constitution of India, 1950 - Article 226
High Courts26 Oct 2016Allowed
Hindustan Samaj Vikash Sansthan Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 628 : (2017) 2 JBCJ 47 : (2017) 2 JCR 132 : (2016) 4 JLJR 545
Constitution of India, 1950 - Article 226
High Courts26 Oct 2016Dismissed
Briender Ram Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 590
Constitution of India, 1950 - Article 226
High Courts26 Oct 2016Dismissed
Dr. Ramesh Sharan Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 534 : (2016) 4 JLJR 535
Constitution of India, 1950 - Article 226
High Courts26 Oct 2016Dismissed
State of Jharkhand Vs Saban Marshalen Bhengra
Jharkhand High Court · (2017) 2 JBCJ 432
High Courts26 Oct 2016Dismissed
The State of Jharkhand Vs Shishir Tuti
Jharkhand High Court · (2017) 1 JBCJ 463
High Courts26 Oct 2016Disposed Off
Smt. Laxmi Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 636 : (2017) 2 JBCJ 435 : (2017) 1 JCR 529 : (2017) 1 JLJR 63
Bihar Public Land Encroachment Act, 1956 - Section 3, Section 6
High Courts26 Oct 2016Disposed Off
RCM Infrastructure Limited through Md. Ibrahim Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 131
Constitution of India, 1950 - Article 226
High Courts26 Oct 2016Allowed
Dr. Jasbir Bagga Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 58
High Courts26 Oct 2016Dismissed
Binod Kumar Mahto Vs Union of India
Jharkhand High Court · (2017) 1 JBCJ 467
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Disposed Off
Most. Dhania Kamin Vs Central Coalfield limited
Jharkhand High Court · (2017) 1 JBCJ 385
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Dismissed
Maniruddin Ansari, Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 95 : (2017) 1 JCR 527 : (2017) 1 JLJR 162