COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 522 of 1,479

High Courts21 Oct 2016Disposed Off

Court on its Own Motion Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 ECrC 580

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 366, Section 376(2)(i), Section 377, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 6

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High Courts21 Oct 2016Disposed Off

Mangari Debi Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 228 : (2017) 2 JCR 487 : (2017) 1 JLJR 4

Constitution of India, 1950 - Article 226

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High Courts21 Oct 2016Disposed Off

Hari Singh Vs Hindustan Steel Works

Jharkhand High Court · (2017) 2 AIRJharR 220 : (2017) 1 JBCJ 237 : (2017) 1 JCR 524 : (2017) 1 JLJR 1 : (2017) LIC 1899

Constitution of India, 1950 - Article 226

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High Courts21 Oct 2016Dismissed

Lalita Devi Vs The Chairman-cum-Managing Director

Jharkhand High Court · (2017) 1 AIRJharR 473 : (2017) 1 JLJR 3

Constitution of India, 1950 - Article 16, Article 226

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High Courts21 Oct 2016Disposed Off

Binod Ram Tirkey Vs Central Coalfields Limited

Jharkhand High Court · (2017) 1 JBCJ 388 : (2017) 2 JLJR 110

Constitution of India, 1950 - Article 226

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High Courts21 Oct 2016Disposed Off

Prashant Kumar Mallick Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 140 : (2017) 2 JBCJ 354

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High Courts20 Oct 2016Dismissed

M/s Arun Kumar Mishra Construction Pvt. Ltd Vs State of Jharkhand

Jharkhand High Court · (2017) AIR(Jharkhand) 55 : (2017) 1 AIRJharR 604 : (2017) 1 JBCJ 372 : (2017) 1 JCR 533 : (2017) 1 JLJR 125

Constitution of India, 1950 - Article 14

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High Courts20 Oct 2016Disposed Off

Khirod Sah Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 43

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High Courts19 Oct 2016Allowed

Rajendra Pal, Police No. 188 Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 148 : (2017) 1 JCR 688

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High Courts19 Oct 2016Allowed

Snigdha Vs Birla Institute of Technology

Jharkhand High Court · (2017) AIR(Jharkhand) 102 : (2017) 2 AIRJharR 300 : (2017) 1 JBCJ 589 : (2017) 1 JLJR 207

Constitution of India, 1950 - Article 226

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High Courts19 Oct 2016Allowed

Ranbir Singh Khadwalia Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 ECrC 342 : (2017) 2 JCR 473

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 406

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High Courts19 Oct 2016Dismissed

Chandra Shekhar Prasad Singh Vs Central Coalfields Ltd.

Jharkhand High Court · (2017) AIR(Jharkhand) 79 : (2017) 2 AIRJharR 523 : (2017) 2 JCR 427

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High Courts19 Oct 2016Dismissed

Md. Hadis Ansari Vs Eastern Coalfields Limited

Jharkhand High Court · (2017) 1 JBCJ 568 : (2016) 4 JLJR 679

Constitution of India, 1950 - Article 226

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High Courts19 Oct 2016Dismissed

Arvind Kumar Upadhyay Vs Anju Devi @ Anju Kumari

Jharkhand High Court · (2017) 173 AIC 363 : (2017) 1 AIRJharR 69 : (2017) 1 JBCJ 32 : (2017) 1 JCR 537 : (2016) 4 JLJR 750

Hindu Marriage Act, 1955 - Section 13

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High Courts19 Oct 2016Dismissed

Rama Shankar Dubey, son of Late Raj Kishore Dubey, resident of Raj Complex, Azad Nagar, Sudna, P.O.-Sudna, P.S.-Daltonganj, District Palamau - Petitioner @HASH State of Jharkhand, through the Chief Secretary, Project Building, P.O. and P.S.-Dhurwa, Distri

Jharkhand High Court · (2016) 4 JBCJ 557 : (2016) 4 JLJR 519

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High Courts18 Oct 2016Dismissed

Mritunjay Singh Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 514

Police Act, 1861 - Section 7

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High Courts18 Oct 2016Dismissed

Mahendra Prakash Vivek Vs Kumari Punam Bharti

Jharkhand High Court · (2017) 2 AIRJharR 111 : (2017) 2 JBCJ 63 : (2017) 1 JCR 456 : (2016) 4 JLJR 398

Family Courts Act, 1984 - Section 10

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High Courts18 Oct 2016Dismissed

Smt. Manorama Devi Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 172 : (2017) 2 JBCJ 387 : (2017) 2 JCR 301 : (2017) 2 JLJR 235

Evidence Act, 1872 - Section 108

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High Courts18 Oct 2016Allowed

Dineshwar Prasad Yadav Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 425 : (2017) 2 JBCJ 136 : (2017) 1 JCR 522 : (2017) 1 JLJR 345

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High Courts18 Oct 2016Disposed Off

Neela Mukherjee Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 67

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