High Courts11 Nov 2016Disposed Off
Karma Minz Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 462
Contempt of Courts Act, 1971 - Section 12
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 519 of 1,479
High Courts11 Nov 2016Dismissed
Kishori Prasad Ray Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 536 : (2017) 2 JLJR 86
High Courts11 Nov 2016Allowed
Sajit Kumar Lakra Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 56 : (2017) 1 JCR 471
Constitution of India, 1950 - Article 226
High Courts11 Nov 2016Dismissed
Mathura Prasad Bouri Vs M/s Bharat Coking Coal Limited
Jharkhand High Court · (2017) 2 AIRJharR 708 : (2017) 1 JCR 448
High Courts10 Nov 2016Allowed
Sapan Kumar Shit Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 703 : (2017) 1 JCR 475 : (2017) 1 JLJR 188
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Dismissed
Chunni Lal Hembram Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 485
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Allowed
Md. Abdul Wahab Vs Ashok Kumar Singh
Jharkhand High Court · (2017) 2 AIRJharR 210 : (2017) 1 JBCJ 341 : (2017) 2 JCR 489 : (2017) 1 JLJR 66
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Section 100Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000 - Section 11(i)(d), Section 11(i)(e)
High Courts10 Nov 2016Dismissed
Mohd. Jalil Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2017) 2 JBCJ 71 : (2017) 1 JLJR 320
High Courts10 Nov 2016Dismissed
Ram Babu Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 567
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Allowed
Sandeep Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 593
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Dismissed
Umran Ahmad Khan Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 351
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Allowed
Allahabad Bank Vs Shri Naveen Kumar
Jharkhand High Court · (2017) 2 JCR 486
Constitution of India, 1950 - Article 226Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 59
High Courts10 Nov 2016Dismissed
Prakash Chandra Das Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 583
Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts10 Nov 2016Disposed Off
Jitendra Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 726
Criminal Procedure Code, 1973 (CrPC) - Section 451
High Courts10 Nov 2016Dismissed
Birendra Kumar Sah - Appellant @HASH State of Bihar (Now Jharkhand) (in both cases)
Jharkhand High Court · (2017) 170 AIC 341 : (2017) 1 ECrC 337 : (2016) 4 JBCJ 532 : (2017) 1 JLJR 88
Penal Code, 1860 (IPC) - Section 147, Section 148, Section 302, Section 324
High Courts09 Nov 2016Dismissed
Subodh Chandra Tiwary Vs Binoba Bhave University
Jharkhand High Court · (2017) 1 JCR 481
Constitution of India, 1950 - Article 226
High Courts09 Nov 2016Disposed Off
Abdul Khalique Hussain Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 173 : (2017) 1 JBCJ 34 : (2017) 1 JCR 478 : (2016) 4 JLJR 587
Constitution of India, 1950 - Article 226
High Courts09 Nov 2016Dismissed
Neena Kushwaha Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 41 : (2016) 4 JLJR 610
Constitution of India, 1950 - Article 226
High Courts09 Nov 2016Allowed
Manoj Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 480 : (2017) 1 JBCJ 16 : (2017) 2 JCR 574 : (2016) 4 JLJR 600
Constitution of India, 1950 - Article 226
High Courts09 Nov 2016Dismissed
Ramjee Pd. Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 724
Constitution of India, 1950 - Article 226