High Courts21 Nov 2016Allowed
Prof. Md. Zainul Haque Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 682 : (2017) 2 JCR 560
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 517 of 1,479
High Courts21 Nov 2016Dismissed
Dheeraj Kumar @ Dhiraj Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 742 : (2017) 2 ECrC 726
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts19 Nov 2016Dismissed
Krishna Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 145 : (2017) 1 ECrC 353 : (2017) 1 JLJR 414
Penal Code, 1860 (IPC) - Section 395
High Courts19 Nov 2016Allowed
Basudeo Pd. Yadav - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 364 : (2016) 4 JBCJ 650
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 120B, Section 364A
High Courts19 Nov 2016Allowed
Baleshwar Yadav - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 358 : (2016) 4 JBCJ 639
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 120B, Section 364A
High Courts19 Nov 2016Dismissed
Manaur Azad Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 323 : (2017) 1 ECrC 348
Penal Code, 1860 (IPC) - Section 395, Section 397
High Courts18 Nov 2016Allowed
Rekha Kumari Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 151 : (2017) 2 JBCJ 197
High Courts18 Nov 2016Disposed Off
Most. Mahadevi Devi Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 37
Constitution of India, 1950 - Article 14, Article 16
High Courts18 Nov 2016Disposed Off
M/s. Shree Balaji Metalik Vs State of Jharkhand
Jharkhand High Court · (2017) 7 FLT 184
Air (Prevention and control of Pollution) Act, 1981 - Section 38, Section 41Constitution of India, 1950 - Article 226Jharkhand Minerals Dealers Rules, 2007 - Rule 7, Rule 8, Rule 9
High Courts18 Nov 2016Allowed
Mrs. John Maria Vs M/s Central Coal Field Ltd.
Jharkhand High Court · (2017) 2 JBCJ 39 : (2017) 1 JLJR 201
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Disposed Off
Tilok Tama Devi @ Tilotoma Devi @ Rita Devi Vs M/s Bharat Coking Coal Limited
Jharkhand High Court · (2017) 2 AIRJharR 118 : (2017) 2 JBCJ 186
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Disposed Off
Nago Mahli Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 792 : (2017) 2 JBCJ 50
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Allowed
Sakaldeo Das @ Munna Das Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2016) 11 JH CK 0195
Indian Penal Code-Sections 498A, 323, 506, 316, 149, 379, 341, 342Witch Craft Act-Sections 3, 4Dowry Prohibition Act-Sections 3, 4
High Courts17 Nov 2016Disposed Of
Sidiyo Gagrai @ Sidiu Gargrai & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2016) 11 JH CK 0194
Cr.P.C.-Section 389 (1)I.P.C.-Section 307, 120BArms Act-Section 27
High Courts17 Nov 2016Disposed Of
Amit Kumar Singh Vs The State Of Jharkhand
Jharkhand High Court · (2016) 11 JH CK 0193
Cr.P.C.-Section 389(1)I.P.C.-Section 395
High Courts17 Nov 2016Dismissed
Anil Kumar Sinha - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 200 : (2017) 1 CLR 519 : (2016) 4 JBCJ 645 : (2017) 1 JCR 423 : (2016) 4 JLJR 699
High Courts17 Nov 2016Disposed Off
Francis Xavier Ekka Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 544
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Prof. (Dr.) Arun Kumar Sinha Vs Jharkhand Public Service Commission
Jharkhand High Court · (2017) 2 JBCJ 53 : (2017) 1 JCR 431
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Allowed
Randhir Kumar Singh Vs Eastern Coalfields Limited
Jharkhand High Court · (2017) 2 AIRJharR 125 : (2017) 1 JBCJ 700 : (2017) 2 JCR 563
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Kunal @ Kunal Kumar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 561 : (2017) CriLJ 3011 : (2017) 1 ECrC 664 : (2017) 1 JCR 732
Criminal Procedure Code, 1973 (CrPC) - Section 227Information Technology Act, 2000 - Section 66DPenal Code, 1860 (IPC) - Section 306