High Courts23 Nov 2016Dismissed
Jetha Munda Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 458 : (2017) 1 ECrC 432 : (2017) 1 JBCJ 558 : (2017) 1 JLJR 19
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 516 of 1,479
High Courts22 Nov 2016Disposed Off
Abhinaw Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 546
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Allowed
Pawan Kumar Srivastava Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 452 : (2017) 1 JLJR 73
Penal Code, 1860 (IPC) - Section 147, Section 323, Section 341, Section 353, Section 504
High Courts22 Nov 2016Dismissed
Deepak Narayan Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 195 : (2017) 2 JCR 553 : (2017) 1 JLJR 32
High Courts22 Nov 2016Dismissed
Pankaj Jaiswal Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 438
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts22 Nov 2016Dismissed
Dr. Sukhdeo Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 159 : (2017) 1 JBCJ 693 : (2017) 2 JCR 549 : (2017) 1 JLJR 403
High Courts22 Nov 2016Dismissed
Pramod Kumar Jaiswal Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 170 : (2017) 2 JCR 551 : (2017) 1 JLJR 36
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts22 Nov 2016Disposed Off
Kanti Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 15 : (2017) 1 JLJR 43
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Dismissed
Krishna Tiwary Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 28
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Dismissed
Archana Rana Alias Deepa Sharma Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 435 : (2017) 1 JLJR 29
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 323, Section 498A
High Courts22 Nov 2016Dismissed
Pramod Kumar Nayak Vs Jharkhand Urja Vikas Nigam Limited
Jharkhand High Court · (2017) 1 JLJR 70
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Dismissed
Gobardhan Sahu Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 9 : (2017) 1 JLJR 38
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Disposed Off
Vidyawati Devi Vs Dhananjay Kumar Pandey
Jharkhand High Court · (2017) 1 JBCJ 7 : (2017) 2 JCR 572 : (2017) 1 JLJR 41
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts22 Nov 2016Dismissed
Ram Kisku Vs Raiyan
Jharkhand High Court · (2017) 2 AIRJharR 116 : (2017) 1 JBCJ 556 : (2017) 2 JCR 555 : (2017) 1 JLJR 53
High Courts22 Nov 2016Dismissed
Sudin Yadav Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 31
Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Allowed
Rajwinder Kaor Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 811 : (2017) 1 JBCJ 219 : (2017) 2 JCR 557 : (2017) 1 JLJR 633
Railways Act, 1989 - Section 123 (c), Section 124A
High Courts21 Nov 2016Dismissed
Sunil Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 198 : (2017) 1 JLJR 206
Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Allowed
S.M. Jain @ Shetan Mal Jain Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 458
Income Tax Act, 1961 - Section 276B, Section 278BPenal Code, 1860 (IPC) - Section 34, Section 409
High Courts21 Nov 2016Allowed
Babu Pillay Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 795 : (2017) 1 Crimes 534 : (2017) 1 ECrC 460 : (2017) 1 JBCJ 315 : (2017) 1 JLJR 130
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts21 Nov 2016Dismissed
Vinod Kumar Vs Union of India
Jharkhand High Court · (2017) 2 JBCJ 51