High Courts30 Nov 2016Dismissed
Surendra Nath Roy Vs The Union of India through the Secretary
Jharkhand High Court · (2017) 2 AIRJharR 748 : (2017) 2 JBCJ 211 : (2017) 2 JCR 509
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 514 of 1,479
High Courts29 Nov 2016Dismissed
Rajesh Kumar Verma Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 189
High Courts29 Nov 2016Allowed
Seema Pathak Vs Chotelal Pandey
Jharkhand High Court · (2017) 170 AIC 763 : (2017) AIR(Jharkhand) 59 : (2017) 2 AIRJharR 142 : (2017) 1 JLJR 23
Family Courts Act, 1984 - Section 9Hindu Marriage Act, 1955 - Section 13B
High Courts29 Nov 2016Dismissed
Kailash Rajak Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 592
Constitution of India, 1950 - Article 16, Article 226Jharkhand Mining Engineering Service Rules, 2011 - Rule 18
High Courts29 Nov 2016Disposed Off
Barsa Kumari Vs Surendra Prasad
Jharkhand High Court · (2017) 2 AIRJharR 659 : (2017) 1 JBCJ 317
Hindu Marriage Act, 1955 - Section 12(1)(b), Section 13(1)(i-a)
High Courts29 Nov 2016Disposed Off
Nina Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 120 : (2017) 1 JLJR 652
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Dismissed
Rajesh Lal Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 18
Constitution of India, 1950 - Article 226Jharkhand Motor Vehicle Inspector Cadre (Appointment, Promotion and other Service Conditions) Rules, 2010 - Rule 13
High Courts29 Nov 2016Dismissed
Raj Kishor Mahto Vs Smt. Lata Devi
Jharkhand High Court · (2017) 1 JBCJ 571 : (2017) 1 JLJR 199
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts28 Nov 2016Allowed
Ms. Sheoli Hati Vs Somnath Das
Jharkhand High Court · (2017) 1 AIRJharR 346
Guardians And Wards Act, 1890 - Section 12, Section 7
High Courts28 Nov 2016Allowed
Tanis Uraon @ Tanis Lakra Vs The State of Bihar
Jharkhand High Court · (2017) 2 AIRJharR 815 : (2017) 1 ECrC 421 : (2017) 1 JBCJ 335 : (2017) 1 JLJR 44
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts28 Nov 2016Dismissed
Mukesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 206 : (2017) 1 JLJR 57
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Allowed
Jay Ram Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 803 : (2017) 1 JBCJ 576 : (2017) 2 JCR 406 : (2017) 1 JLJR 193
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Dismissed
Shobha Rani Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 220 : (2017) 1 JLJR 17
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Disposed Off
Tarun Kumar Vs Smt. Jagriti Devi
Jharkhand High Court · (2017) 2 AIRJharR 736 : (2017) 1 JBCJ 579 : (2017) 2 JCR 614
Hindu Marriage Act, 1955 - Section 13(1)(i-a)(i-b), Section 13(1A)(ii)
High Courts28 Nov 2016Disposed Off
Shakuntala Singh Vs Jharkhand State Housing Board
Jharkhand High Court · (2017) 1 JBCJ 279 : (2017) 2 JCR 597
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Dismissed
M/s. Central Coalfields Limited Vs Sarlu Mahato
Jharkhand High Court · (2017) 2 AIRJharR 647 : (2017) 2 JBCJ 199
Limitation Act, 1963 - Section 5
High Courts28 Nov 2016Dismissed
Gopal Bharti Vs Maheshwari Devi
Jharkhand High Court · (2017) 2 AIRJharR 126 : (2017) 1 JBCJ 222 : (2017) 1 JLJR 51
Hindu Marriage Act, 1955 - Section 13(1)(i-b)
High Courts25 Nov 2016Dismissed
Dr. Dara Shikoh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 147 : (2017) 1 JLJR 56
Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Allowed
Ajay Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 712
Constitution of India, 1950 - Article 16, Article 226
High Courts25 Nov 2016Allowed
Dr. Purnima Rani Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 16