High Courts03 Dec 2016Dismissed
Ramjee Upadhyay Vs Central Coalfields Limited
Jharkhand High Court · (2017) 1 JBCJ 486
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 513 of 1,479
High Courts02 Dec 2016Allowed
Bipin Murmu Vs Central Coalfields Limited
Jharkhand High Court · (2017) 2 AIRJharR 858 : (2017) 1 JBCJ 306 : (2017) 1 JCR 734 : (2017) 1 JLJR 204
High Courts01 Dec 2016Allowed
Ajit Kumar Patni Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 154 : (2017) 2 ECrC 237 : (2017) 2 JCR 364
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 420
High Courts01 Dec 2016Dismissed
Santosh Sahu Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 562 : (2017) 1 JBCJ 292 : (2017) 1 JCR 677
Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts01 Dec 2016Dismissed
Murari Bhagat Vs The State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
Jharkhand High Court · (2017) 2 AIRJharR 760 : (2017) 1 JCR 718
High Courts01 Dec 2016Dismissed
Ajay Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 179
High Courts01 Dec 2016Disposed Off
C.N.T. Surakcha Samittee Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 504
Chotanagpur Tenancy Act, 1908 - Section 215, Section 46, Section 71AConstitution of India, 1950 - Article 226
High Courts01 Dec 2016Disposed Off
Santosh Kumar Tulsyan Vs Shipra Devi
Jharkhand High Court · (2017) 1 AIRJharR 274
Civil Procedure Code, 1908 (CPC) - Section 152
High Courts01 Dec 2016Disposed Off
Ratan Devi Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 478
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Disposed Off
Smt. Anjela Lakra Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 187
High Courts30 Nov 2016Allowed
Pradeep Kumar Rakshit Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 92 : (2017) 1 JLJR 315
High Courts30 Nov 2016Disposed Off
Suresh Lal Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 740
Constitution of India, 1950 - Article 226, Article 311
High Courts30 Nov 2016Disposed Off
Smt. Alma Minj Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 179
High Courts30 Nov 2016Allowed
Bishwanath Prasadi Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 210
High Courts30 Nov 2016Allowed
Prabir Kumar Roy Vs Manushree Roy
Jharkhand High Court · (2017) 2 AIRJharR 153 : (2017) 2 JCR 562 : (2017) 1 JLJR 630
Hindu Marriage Act, 1955 - Section 13(1-A)(ii)
High Courts30 Nov 2016Disposed Off
Pramod Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 784
Constitution of India, 1950 - Article 14, Article 226, Article 311
High Courts30 Nov 2016Allowed
Suresh Nag Vs State of Bihar
Jharkhand High Court · (2017) 170 AIC 760 : (2017) 2 AIRJharR 774 : (2017) 2 ECrC 694 : (2017) 1 JBCJ 353 : (2017) 1 JLJR 631
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts30 Nov 2016Dismissed
Krishnadeo Prasad Sahu Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 216 : (2017) 2 JCR 609 : (2017) 1 JLJR 58
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Disposed Off
Dwarika Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 189 : (2017) 2 JLJR 335 : (2017) LIC 1889
Constitution of India, 1950 - Article 309, Article 311
High Courts30 Nov 2016Dismissed
Vijay Prasad Vs Union of India
Jharkhand High Court · (2017) 1 JLJR 27
Constitution of India, 1950 - Article 226