High Courts14 Dec 2016Dismissed
Dineshwar Nayak Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 417
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 511 of 1,479
High Courts14 Dec 2016Disposed Off
Md. Nezamuddin Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 541 : (2017) 2 JCR 688
High Courts14 Dec 2016Dismissed
Lakhi Devi Vs Secretary, Jharkhand State Electricity Board
Jharkhand High Court · (2017) 1 AIRJharR 287 : (2017) 2 JCR 53 : (2017) 1 JLJR 433
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Disposed Off
Satya Narayan Ray Vs Jharkhand State Housing Board
Jharkhand High Court · (2017) 1 AIRJharR 275
Jharkhand State Housing Board Act, 1982 - Section 28
High Courts13 Dec 2016Disposed Off
Md. Abul Kalam Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 315
All India Council for Technical Education Act, 1987 - Section 10Constitution of India, 1950 - Article 16
High Courts13 Dec 2016Dismissed
Dhananjay Prasad Vs M/s. Central Coalfields Limited
Jharkhand High Court · (2017) 2 JCR 69
Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Disposed Off
Sk. Hira Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 112
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts13 Dec 2016Disposed Off
Shiv Narayan Sah Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 724 : (2017) 2 JCR 1
Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Disposed Off
Sambhoo Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 85
Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Partly Allowed
Dasrath Yadav Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 597 : (2017) 2 ECrC 220 : (2017) 2 JCR 239
Jharkhand Minor Mineral Concession Rules, 2004 - Rule 54Mines And Minerals (Development And Regulation) Act, 1957 - Section 21Penal Code, 1860 (IPC) - Section 379
High Courts09 Dec 2016Disposed Off
Lalan Ram Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 271
Criminal Procedure Code, 1973 (CrPC) - Section 437Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A
High Courts09 Dec 2016Allowed
Manju Devi Vs Central Coalfields Limited
Jharkhand High Court · (2017) 2 JBCJ 365
Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Dismissed
Secretary, Non-teaching Employees Union Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 151
High Courts09 Dec 2016Dismissed
Kunti Kumari Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 311 : (2017) 2 ECrC 752 : (2017) 1 ECrC 387
Penal Code, 1860 (IPC) - Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts09 Dec 2016Disposed Off
Sanjeeban Mahali Vs Uranimum Corporation of India Limited
Jharkhand High Court · (2017) 1 JBCJ 475
Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Disposed Off
Basawan Sah Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 258 : (2017) 1 ECrC 407
Penal Code, 1860 (IPC) - Section 323, Section 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(x), Section 3(xi)
High Courts08 Dec 2016Disposed Off
Geeta Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 333
Criminal Procedure Code, 1973 (CrPC) - Section 437Penal Code, 1860 (IPC) - Section 304B, Section 34
High Courts08 Dec 2016Disposed Off
National Student Union of India Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 263
Constitution of India, 1950 - Article 226
High Courts08 Dec 2016Disposed Off
Sanjay Kumar Singh Vs Smt. Savitri Devi
Jharkhand High Court · (2017) 1 AIRJharR 261
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 26
High Courts08 Dec 2016Disposed Off
Rajeev Ranjan Choudhury Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 309
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 406, Section 420